Tribunals and Commissions13 May 2026
Bab Sarsai Nath Books Bank Welfare Trust & Ors. Vs ITO, Exemption Ward, Rohtak
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3168
Income Tax Act, 1961-Section 12A, 12A(1)(ac)(ii), 80G, 80G(5)(ii)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 173 of 307
Tribunals and Commissions13 May 2026Allowed
Rakesh Malhotra Vs DCIT, Circle 5(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3058
Income-tax Act, 1961-Section 36(1)(va), 143(1), 143(1)(a), 36(1)(iv), 2(24)(x), 43B, 43-B, 143(2), 143(3), 80-0, 143(1A), 139(1), 143C(1)(a)
Tribunals and Commissions12 May 2026Dismissed
Deputy Commissioner of Income Tax Vs Kanoi Metrec LLP
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3630
Income-tax Act, 1961-Section 143(2), 68
Tribunals and Commissions12 May 2026Allowed
Sunita Vs ITO, Ward 2
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3643
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions12 May 2026Dismissed
M/s. Fortune GSJ Inframart Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3719
Income Tax Act, 1961-Section 250, 271(1)(b), 271F
Tribunals and Commissions12 May 2026Allowed
Automotive Skills Development Council Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3718
Income-tax Act, 1961-Section 12AB, 12A, 80G
Tribunals and Commissions12 May 2026Allowed
Prem Prakash Choudhary Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3717
Income-tax Act, 1961-Section 250, 143(3), 132
Tribunals and Commissions12 May 2026Allowed
M/s. Rama Krishna Jewellers Pvt. Ltd. Vs DCIT Central Circle-26
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3716
Income Tax Act, 1961-Section 143(3), 139(1), 132Companies Act, 2013
Tribunals and Commissions12 May 2026Allowed
Basant Kumar Raut Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3714
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions12 May 2026Allowed
Workex Solutions and Services Pvt. Ltd Vs NFAC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3713
Income-tax Act, 1961-Section 147
Tribunals and Commissions12 May 2026Dismissed
Ms. Pallavi Jain Vs JAO the Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3712
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions12 May 2026Allowed
Mission Hopp Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3711
Income-tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions12 May 2026Partly Allowed
M/s. Mahabira Exporters Vs. ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3710
Income Tax Act, 1961-Section 147, 148, 148A(d), 69C, 144, 144B, 115BBE
Tribunals and Commissions12 May 2026
M/s. Bajaj Resources Pvt. Ltd. Vs Income Tax Officer, Circle -4(2), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3709
Income-tax Act, 1961-Section 154, 115BBA, 139(1)
Tribunals and Commissions12 May 2026
R. K. & D Investment Pvt. Ltd. Vs AO Ward -20(3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3708
Income-tax Act, 1961-Section 154, 143(1), 10(38)
Tribunals and Commissions12 May 2026Partly Allowed
M/s. Bansal Jewellers Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3707
Income Tax Act, 1961-Section 147, 69C, 139, 148
Tribunals and Commissions12 May 2026
Shokeen Exim Pvt. Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3705
Income Tax Act, 1961-Section 143(3), 143(2), 28, 270ACompany Act, 1956
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer Vs Kapil Mohan & Associates Hydro Power Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3704
Income-tax Act, 1961-Section 143(3), 80IA, 2(24), 28, 28(va), 45, 56, 115JB, 115BBGFinance Act, 2017
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer, Delhi Vs International Land Developers Pvt Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3703
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer Vs Kapil Mohan & Associates Hydro Power Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3702
Income-tax Act, 1961-Section 143(3), 80IA, 2(24), 28, 45, 56, 28(va), 115BBG, 115JBFinance Act, 2017