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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 171 of 307

Tribunals and Commissions13 May 2026Allowed

Shri Shashi Kant Chaurasia Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3692

Income Tax Act, 1961-Section 250, 153C, 143(3), 132, Fourth proviso to section 153A, 153A, 153A(1), 69C, 143(2), 153D, 234B, 271(1)(c), 139, 147, 148, 149, 151, 153, 153(1), 132A, 131(1A), 132(4), 132(1), 153C(1)
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Tribunals and Commissions13 May 2026

ACIT Vs Opus Projects Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3688

Income-tax Act, 1961-Section 5(2)(ii), 52(ii), 144, 147, 148, 148(d), 148A(a), 148A(b), 148A(d), 149, 149(1)(a), 149(1)(b), 151, 151(1), 151(2), 151(i), 151(ii), 250(4), 250(6), (6)Income-tax Rules, 1962-Rule 46A(3)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 2(1)(b)(i), 2(1)(b)(ii), 3(1)
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Tribunals and Commissions13 May 2026Allowed

Pravesh Aggarwal Vs CIT(Appeals), NFAC, New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3685

Income Tax Act, 1961-Section 250, 270A, 270A(1), 270A(2), 270A(6), 270A(6)(a), 270A(7), 147, 148A(d), 148, 143(2), 142(1), 139(1), 139, 24, 143(1)(a), 115JB, 115JC, 92D, 271AAB
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Tribunals and Commissions13 May 2026

ACIT Vs Rajiv Tyagi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3682

Income-tax Act, 1961-Section 143(3), 41(1), 250(4), 68
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Tribunals and Commissions13 May 2026

Partap Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3680

Income-tax Act, 1961-Section 143(3), 147, 144, 144B, 148
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Tribunals and Commissions13 May 2026Partly Allowed

Shiv Punj Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3679

Income Tax Act, 1961-Section 263, 263(1) Explanation 2, 263(2), 147, 148, 148A, 148A(b), 148A(d), 143(1), 143(3), 2(22)(e), Chapter VI
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Tribunals and Commissions13 May 2026Allowed

Archit Jindal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3678

Income Tax Act, 1961-Section 250, 143(3), 271(1)(c), 153D, 292BC
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