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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 169 of 307

Tribunals and Commissions14 May 2026Partly Allowed

ITO Vs Seema Sehgal

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3651

Income Tax Act, 1961-Section 250, 143(2), 143(3), 119, 148, 127, 292BB, 34(1)
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Tribunals and Commissions14 May 2026Partly Allowed

Rajdhani Flour Mills Ltd Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3647

Income-tax Act, 1961-Section 143(3), 143(2), 148, 148B, 132, 149, 153A, 153C, 147, 69C, 115BBE, 37(1), 80G, 142(1), 139, 142, 69, 28, 145(3)Finance Act, 2021
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Tribunals and Commissions14 May 2026Allowed

KPA Apparels Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3646

Income Tax Act, 1961-Section 263, 143(3), 269T, 271E, 269SS, 271D, 143(2), 14A, 40A(3), 56(2)(viib), 148, 10AA, 112A, 271C, 142(1), 69, 270E, 269Companies Act, 2013-Section 73, 185
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Tribunals and Commissions14 May 2026Dismissed

Mukesh Kumar Soni Vs. ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3641

Income-tax Act, 1961-Section 143(3), 142(1)Cr.P.C-Section 156(3)
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Tribunals and Commissions13 May 2026Dismissed

ACIT Vs Sunil Kumar Bhala HUF

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3294

Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, 149(1), fourth proviso to Section 149(1), 149(2), 151, 151(1), 151(2), 151(i), 151(ii), 144B/144CRepresentation of Peoples Act, 1951-Section 29AConstitution of India-Article 142
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Tribunals and Commissions13 May 2026

Mohd. Waseem Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3640

Income Tax Act, 1961-Section 250, 144
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Tribunals and Commissions13 May 2026Allowed

Rakesh Malhotra Vs DCIT, Circle 5(2)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3639

Income-tax Act, 1961-Section 36(1)(va), 143(1), 143(1)(a), 36(1)(iv), 2(24)(x), 43B, 143(2), 143(3), 143(1A), 80-0, 139(1)
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Tribunals and Commissions13 May 2026Allowed

Aas Mohammad Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3636

Income-tax Act, 1961-Section 147, 144
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