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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 168 of 307

Tribunals and Commissions14 May 2026Partly Allowed

M/s. Jindal Charitable Society Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3615

Income Tax Act, 1961-Section 11 & 12, 68, 80G, 131, 133(6), 143(3), 143(3)/147, 250, 251, 115BBEIncome Tax Rules, 1962-Rule 46AFinance Act, 2022
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Tribunals and Commissions14 May 2026Allowed

Shri Adish Jain Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3614

Income Tax Act, 1961-Section 147, 144B, 144, 270A
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Tribunals and Commissions14 May 2026Dismissed

DCIT Vs Amarendra Dhari Singh

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3609

Income Tax Act, 1961-Section 153C, 153A, 143(3), 139, 132, 142(1)Finance Act, 2017
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Tribunals and Commissions14 May 2026Allowed

Pankaj Sethi Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3631

Income-tax Act, 1961-Section 153A, 143(3), 250(6), 69A, 69C, 153D
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Tribunals and Commissions14 May 2026Allowed

Daljit Batra Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3653

Income Tax Act, 1961-Section 250, 143(2), 143(3), 142(1), 68, 69C, 10(38), 147, 133(6), 131, 38
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Tribunals and Commissions14 May 2026Partly Allowed

M/s. Jindal Charitable Society Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3652

Income Tax Act, 1961-Section 250, 143(3), 80G, 11 & 12, 115BBE, 68, 133(6), 251, 131, 147Income Tax Rules, 1962-Rule 46AFinance Act, 2022
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