Tribunals and Commissions15 May 2026Allowed
Sh. Arvind Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3608
Income-tax Act, 1961-Section 143(3), 270A, 54
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 166 of 307
Tribunals and Commissions15 May 2026Partly Allowed
Rakesh Dwivedi Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3607
Income Tax Act, 1961-Section 143(3), 69A, 271AAC, 115BBE, 44AB, 292B, 68, 69, 69BCompanies Act
Tribunals and Commissions15 May 2026
Assistant Commissioner Of Income Tax Vs Luxe Passion Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3606
Income-tax Act, 1961-Section 250, 143(3), 68, 40A(3)
Tribunals and Commissions15 May 2026
M/s Spar Geo Infra Pvt. Ltd. Vs Circle-2(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3605
Income-tax Act, 1961-Section 68, 69A, 133(6), 147, 148, 148A(d)Finance Act, 2009
Tribunals and Commissions15 May 2026Allowed
Tathagat Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3604
Income Tax Act, 1961-Section 250, 250(2A), 11, 12, 12AA, 10(23C)(iv), 10(23C)(v), 10(23C)(vi), 10(23C)(vii)
Tribunals and Commissions15 May 2026Allowed
Ramesh Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3603
Income Tax Act, 1961-Section 250, 143(3), 56, 10(1), 2(14)Income-tax Rules, 1962-Rule 46A, 46A(3)
Tribunals and Commissions15 May 2026Dismissed
Income Tax Officer Vs Metlon India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3602
Income Tax Act, 1961-Section 147, 144, 148A(b), 148A(d), 148, 133(6), 194-IACompanies Act, 2013-Section 248(1), 250, 252
Tribunals and Commissions15 May 2026Allowed
Solterra Technologies Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3601
Income Tax Act, 1961-Section 250, 154, 115BAB, 115BAB(2), 115BAA, 234A, 234B, 234C
Tribunals and Commissions15 May 2026
DCIT Vs Anjula Singhal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3600
Income-tax Act, 1961-Section 143(3), 68, clause (23FB) of Section 10
Tribunals and Commissions15 May 2026Partly Allowed
ITO Vs Ramesh Chandra Agarwal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3599
Income-tax Act, 1961-Section 68, 115BBE
Tribunals and Commissions15 May 2026Allowed
Indowestern Commodities And Energy Trade Private Limited Vs ITO Ward 12(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3598
Income Tax Act, 1961-Section 143(3), 68, 44AB, 115BBE, 133ACompanies Act, 2013Taxation Law Second Amendment Act, 2016
Tribunals and Commissions15 May 2026Allowed
Ankit Agarwal & Sons, HUF Vs Deputy Commissioner of Income-tax, Central Circle-28
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3597
Income-tax Act-Section 153A, 153A(1), 153A(1)(a), Explanation 1 of Section 153A, 153C, 132
Tribunals and Commissions15 May 2026Dismissed
RBI New Delhi Staff Co-Operative Thrift And Credit Society Ltd Vs Income Tax Officer Ward 52(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3596
Income Tax Act, 1961-Section 80P, 80P(2)(a)(i), 80P(2)(d), 56
Tribunals and Commissions15 May 2026Allowed
Manisha Projects Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3595
Income Tax Act, 1961-Section 250, 154
Tribunals and Commissions15 May 2026Dismissed
Deputy Commissioner of Income Tax Vs JFC Finance (India) Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3594
Income Tax Act, 1961-Section 69, 69C, 113, 132, 132(1), 132A, 143(1), 143(3), 144, 147, 148, 153, 153A, 153A(1), 153A(2), 153C, 153C(1), 158BA, 158BD
Tribunals and Commissions15 May 2026
Shri Lakshmi Associates Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3593
Income Tax Act, 1961-Section 153A, 144, 153D, 139, 132, 292BA, 251(1), 251(1)(a)
Tribunals and Commissions15 May 2026Partly Allowed
Manoj Vasudeo Pardasany (HUF) Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3592
Income Tax Act, 1961-Section 250, 153C, 143(3), 132, 132(4), 145(3)
Tribunals and Commissions15 May 2026Dismissed
ACIT Vs Kishore Kumar Kaya
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3591
Income-tax Act, 1961-Section 132, 143(1), 143(2), 143(3), 153A, 153C
Tribunals and Commissions15 May 2026Allowed
Shri Sanjay Karnwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3590
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions15 May 2026
Vishvnath Bathla Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3589
Income Tax Act, 1961-Section 250, 143(2), 143(3), 147, 148