Tribunals and Commissions18 May 2026
Suchi Paper Mills Limited Vs DCIT, Central Circle -2, Noida
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3195
Income Tax Act, 1961-Section 148, 147Insolvency and Bankruptcy Code, 2016-Section 14
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 164 of 307
Tribunals and Commissions18 May 2026
Amit Kumar Vs Income Tax Officer/Ward-45(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3193
Income Tax Act, 1961-Section 69, 147, 144, 144B
Tribunals and Commissions18 May 2026
Comverse Kenan UK (Formerely Known As CSG International Ltd.) Vs Additional Director Of Income Tax Circle-1(1), International Taxation, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3833
Income Tax Act, 1961-Section 9(1)(vi), 9(1)(vii), Explanation 2 to Section 9(1)(i), Explanation 4 to Section 9(1)(vi), 115A, 271(1)(c), 271AA, 271BA, 234BCopyright Act-Section 14, 14(a), 14(b), 30
Tribunals and Commissions18 May 2026
Deeependra Kumar Singhal Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3185
Income Tax Act, 1961-Section 10(10AA), 10(10B), 10(10C), 151
Tribunals and Commissions18 May 2026
OSR Logistics Vs. ACIT, Circle 45(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3143
Income Tax Act, 1961-Section 154, 144, 251, proviso to Section 251 (1)Finance Act, 2024
Tribunals and Commissions18 May 2026
Havi Design India LLP Vs ACIT, Circle 60 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3136
Tribunals and Commissions15 May 2026Allowed
Sangeeta Kathuria Vs ITO, Ward-49(1), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3553
Income-tax Act, 1961-Section 271(1)(B), 139, 148, 249(4)(b)
Tribunals and Commissions15 May 2026Allowed
Dara Constructions Vs ITO, Ward-3
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3547
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions15 May 2026Allowed
Smt. Suman Lata Vs ACIT, Central Circle-9, New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3546
Income Tax Act, 1961-Section 250, 153C, 153D
Tribunals and Commissions15 May 2026Allowed
All IIT Alumni 4 Nation Building Trust Vs CIT (Exemptions) Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3545
Income Tax Act-Section 12AB
Tribunals and Commissions15 May 2026Allowed
Journeys Resorts Private Limited Vs Income Tax Officer, Ward 13(3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3543
Income Tax Act, 1961-Section 270A, 143(2), 40(a)(ia), 37, 221(1)
Tribunals and Commissions15 May 2026Allowed
PRL Projects And Infrastructure Ltd Vs ACIT, DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3542
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions15 May 2026
Sangeeta Gupta Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3541
Income Tax Act, 1961-Section 144, 147, 147(a), 147(b), 148, 148(2), 151, 251(1)(a), 292B
Tribunals and Commissions15 May 2026
Rajendra Pal Singh Sandhu Vs Jawahar Lal Nehru Marg
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3540
Income-tax Act, 1961-Section 250, 147, 144B, 148, 143(2), 142(1), 56(2)(x), 50C(2), 69, 69CFinance Act, 2017Stamp Duty Act-Section 47A
Tribunals and Commissions15 May 2026Allowed
Anil Kumar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3539
Income Tax Act, 1961-Section 56(2)(vii), 250, 250(2)(a)
Tribunals and Commissions15 May 2026
Ranbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3538
Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 69A, 115BBE
Tribunals and Commissions15 May 2026Dismissed
DCIT Vs Dolly Kumar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3537
Income Tax Act, 1961-Section 250, 147, 132, 132(4), 148, 69A, 271AAC
Tribunals and Commissions15 May 2026Allowed
M/s. Smriti Products Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3583
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions15 May 2026Allowed
Mohit Juneja Vs ITO, Ward-1, Panipat, Haryana
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3582
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions15 May 2026
M. P. Singh Foundation Vs. DCIT, Exemption 1(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3581
Income Tax Act, 1961-Section 143(3), 143(2), 13, 13(1)(c), 13(2)(c), 115BBE, 68 to 69D, 250, 250(6), 144BIncome-tax Rules, 1962-Rule 46A