COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 165 of 307

Tribunals and Commissions15 May 2026Allowed

Mahavir Prasad Gupta Vs ACIT, Central Circle-32, Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3580

Tribunals and Commissions15 May 2026

Vipin Kumar Goel Vs ITO, Ward 3(5)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3579

Income-tax Act, 1961-Section 144, 147, 148, 271(1)(c)

Tribunals and Commissions15 May 2026Allowed

Shweta Agrawal Vs Income Tax Officer, Ward 60(6), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3578

Income-tax Act, 1961-Section 144

Tribunals and Commissions15 May 2026

Vaishno Prashad Rajesh Vs Ito, Ward 2(5)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3577

Income Tax Act, 1961-Section 274, 271(1)(c)

Tribunals and Commissions15 May 2026

Income Tax Officer Vs Prospect Fund Managers LLP

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3576

Income-tax Act, 1961-Section 68, 143(1), 143(2), 115BBE, 143(3), 143(3A), 143(3B)Limited Liability Partnership Act, 2008

Tribunals and Commissions15 May 2026

Sandeep Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3575

Income-tax Act, 1961-Section 148, 149(1), 151(ii), 148A(d)

Tribunals and Commissions15 May 2026Allowed

Shweta Agrawal Vs Income Tax Officer, Ward 60(6), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3574

Income-tax Act, 1961-Section 144

Tribunals and Commissions15 May 2026Allowed

Tata Power Delhi Distribution Limited Vs The Deputy Commissioner Of Income Tax, Circle 25(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3573

Income Tax Act, 1961-Section 271(1)(c), 274, 143(3), 80IA

Tribunals and Commissions15 May 2026Allowed

Prem Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3572

Income Tax Act, 1961-Section 250, 69A, 234A, 234B, 271AAC(1), 270A, 272A(1)(d), 27IF, 144B

Tribunals and Commissions15 May 2026Partly Allowed

Income Tax Officer, Ward-72(1), New Delhi Vs Ankur Gupta

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3571

Income Tax Act, 1961-Section 250, 69C, 148, 151, Clause (ii) of Section 151, 149(1)(b), 149(1)Finance Act, 2021

Tribunals and Commissions15 May 2026Allowed

RPG Nirman Private Limited Vs DCIT, Central Circle Meerut

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3570

Income-tax Act, 1961-Section 271DA, 143(3), 153C, 269ST, 153A, 158BD, 158BC, 271E, 271(1)(c)

Tribunals and Commissions15 May 2026Allowed

Sanman Infrastructure Private Limited Vs ACIT, Central Circle-1, Gurgaon

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3569

Income Tax Act, 1961-Section 250(6), 153C, 153D, 143(3), 144Finance Act 2026

Tribunals and Commissions15 May 2026Partly Allowed

Masterguard Protective Services Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle-16(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3568

Income Tax Act, 1961-Section 250, 143(1)(a), 36(1)(va), 143(1), 37(1), 30 to 36

Tribunals and Commissions15 May 2026Dismissed

Deputy Commissioner Of Income Tax Vs. Sita Niwas Private Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3567

Income-tax Act, 1961-Section 147, 143(3), 68, 10, 153AFinance Act, 2022

Tribunals and Commissions15 May 2026Allowed

Divya Burman Vs Assessment Unit, CIT(A)/NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3566

Income Tax Act, 1961-Section 250, 270(6), 270A, 270A(2), 270A(9)

Tribunals and Commissions15 May 2026

Vaansh Sharma, Income Tax Officer Vs E-2, Civic Centre, Minto Road, New Delhi-110002

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3565

Income Tax Act, 1961-Section 271(1)(c), 28, Explanation 2, 143(3)

Tribunals and Commissions15 May 2026

Ravi Chopra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3564

Income Tax Act, 1961-Section 68, 143(2), 143(3), 147, 148, 151

Tribunals and Commissions15 May 2026Partly Allowed

Paras Khurana Vs ITO, Ward 28(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3563

Income Tax Act, 1961-Section 143(3), 144B, 250(6)

Tribunals and Commissions15 May 2026Dismissed

DCIT, Central Circle-14 Vs Nawal Kishore Soni

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3562

Income Tax Act, 1961-Section 127, 132, 143(2), 143(3), 153A, 153C (including the First Proviso to Section 153C and the second proviso to Section 153A)

Tribunals and Commissions15 May 2026Allowed

Yamaha Motor Solutions (India) Pvt. Ltd. Vs Pr. CIT-7

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3561

Income Tax Act, 1961-Section 143(3), 250, 143(1), 234A, 139(1), 92E, 234B, 154