Tribunals and Commissions19 May 2026
Manju Bothra Vs ITO, Ward 36 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3173
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 163 of 307
Tribunals and Commissions18 May 2026Allowed
M/s Perfect Propbuild Private Limited Vs Deputy/Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3434
Income-tax Act, 1961-Section 153A(1)(b), 143(3), 132
Tribunals and Commissions18 May 2026Allowed
Pradeep Kumar Gupta Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3481
Income Tax Act, 1961-Section 153A, 153C
Tribunals and Commissions18 May 2026
Pasadena Retail Private Limited Vs DCIT /ACIT, Central Circle-17, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3490
Income Tax Act, 1961-Section 69C, 69A, 115BBE, 147, 148, 143(3), 132, 271AAC, 271DA
Tribunals and Commissions18 May 2026
Assisi Convent Education Society Vs Income Tax Officer Exemption Ward, Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3489
Tribunals and Commissions18 May 2026Dismissed
OSR Logistics Vs ACIT, Circle 45(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3535
Income Tax Act, 1961-Section 154, 144, 251, 251(1)Finance Act, 2024
Tribunals and Commissions18 May 2026Partly Allowed
M/s. Supermax Drugs and Pharmaceutical (P.) Ltd. Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3514
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 44AB, 145(3), 143(2), 234B, 234C, 234D, 142(1)Companies Act' 2013Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions18 May 2026
Subhash Chand Goel Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3513
Income Tax Act, 1961-Section 147, 144, 144B, 69A
Tribunals and Commissions18 May 2026Allowed
Uno Minda Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3512
Income Tax Act, 1961-Section 250, 143(3) r.w.s. 144B, 32, 40(a)(ii), 32(1)(ii)
Tribunals and Commissions18 May 2026Partly Allowed
M/s. North Delhi Beverages (P.) Ltd. Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3560
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 143(2)Taxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions18 May 2026Partly Allowed
Manish Austin Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3559
Income Tax Act, 1961-Section 143(3), 68
Tribunals and Commissions18 May 2026Allowed
Ideal Infrapromoters Pvt. Ltd. Vs. DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3558
Income Tax Act, 1961-Section 153A, 153A(1)(b), 153C, 153D, 69C
Tribunals and Commissions18 May 2026Allowed
Quasar Media Pvt. Ltd. Vs. The ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3557
Income Tax Rules, 1961-Rule 46A
Tribunals and Commissions18 May 2026
M/s. Peakwood Reality Pvt. Ltd. Vs ACIT, Central Circle-II, Faridabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3556
Income Tax Act, 1961-Section 250, 147, 143(3), 139(1), 68, 148, 151, 153C, 153, 133(6), 147(1)Finance Act, 2022
Tribunals and Commissions18 May 2026
Ajay Kumar Singh Vs PCIT (Central)-1, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3555
Income Tax Act, 1961-Section 263, 147, 143(3), 132, 17(2), 151, 10(10CC), 132(4)
Tribunals and Commissions18 May 2026Dismissed
DCIT, Central Circle-13, New Delhi Vs Sh. Anand Kumar Minda
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3554
Income Tax Act, 1961-Section 250, 153A, 143(3), 132, 68, 153C, 132A, 147, 148
Tribunals and Commissions18 May 2026Partly Allowed
T.V. Today Network Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3552
Income Tax Act, 1961-Section 14A, 32, 32(1), 32(1)(ii), 37, 37(1), 80G, 80G(1), 80G(2), 115JB, 115QA, 142(1), 143(1), 143(2), 143(3), 144BCompanies Act, 2013-Section 135, 135(5)Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions18 May 2026Dismissed
Assistant Commissioner Of Income Tax, Circle-15(2), New Delhi Vs M/s Lord Krishna Realinfra Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3549
Income-tax Act, 1961-Section 143(3), 115JB, 143(1), 194H, 250(4), 250(5), 143(1)(a)(vi)
Tribunals and Commissions18 May 2026Dismissed
Imsofer Manufacturing India Private Limited (Now known as Ferrero India Private Limited) Vs Deputy Commissioner Of Income Tax, Circle 12(1), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3548
Income Tax Act, 1961-Section 250, 143(3), 144C
Tribunals and Commissions18 May 2026
Havi Design India LLP Vs ACIT, Circle 60 (1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3190