COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 162 of 307

Tribunals and Commissions19 May 2026Allowed

K.P. Education & Medical Institution Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3525

Income-tax Act, 1961-Clause (ii)(b)(B) of second proviso to Section 80G(5), Section 80G, 12A, 12A(1)(ac)(ii)

Tribunals and Commissions19 May 2026Allowed

Jaypeeco India Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3524

Tribunals and Commissions19 May 2026Dismissed

Ranjitgarh Finance Company Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3523

Income Tax Act, 1961-Section 147/143(3), 68, 69C, 151, 143(2), 142(1), 234A, 234B, 234C

Tribunals and Commissions19 May 2026Allowed

Nitin Sachdeva Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3522

Income Tax Act, 1961-Section 143(3), 68, 143(2), 144B

Tribunals and Commissions19 May 2026

Sonika Singhal Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3521

Income Tax Act, 1961-Section 132, 153C, 69A

Tribunals and Commissions19 May 2026Dismissed

DCIT Central Circle Ghaziabad Vs. M/s. Habitat Infrastructure Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3520

Income Tax Act, 1961-Section 153A, 153A(1), Second Proviso to Section 153A, Explanation-1 to Section 153A(1), Explanation-2 to Section 153A(1), 153C, 153C(1), First Proviso to Section 153C

Tribunals and Commissions19 May 2026

DCIT Vs Krish Cereals Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3519

Income Tax Act, 1961-Section 250, 147, 144B, 68, 139(1), 143(3), 148, 144

Tribunals and Commissions19 May 2026Allowed

Rahul Gupta Vs. PCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3518

Income Tax Act, 1961-Section 263, Explanation 2 to Section 263, 119, 139(1), 142(1), 144B, 147, Explanation 3 to Section 147, 143(3), 148, 148(2), 133(6), 54, 80HH, 80-I

Tribunals and Commissions19 May 2026Allowed

Vinod Kumar Maheshwari Vs Deputy Commissioner of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3517

Income Tax Act, 1961-Section 143(3), 132, 153A Explanation 1, 153C, 153C(1)(a), 153C(1)(b)Finance Act, 2015

Tribunals and Commissions19 May 2026

Mr. Prakash Chand Agrawal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3516

Income Tax Act, 1961-Section 143(1), 154, 139(1)

Tribunals and Commissions19 May 2026Allowed

Spirit Of Helping Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3191

Income-tax Act, 1961-Section 12(1)(ac)(vi)-ITEM(B)

Tribunals and Commissions19 May 2026

Manju Bothra Vs ITO, Ward 36 (1), New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3211

Tribunals and Commissions19 May 2026Allowed

Ish Kumar Vs NFAC

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3198

Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9

Tribunals and Commissions19 May 2026

Vinod Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3085

Income Tax Act, 1961-Section 250, 250(2)(a), 147, 144, 148A, 148A(b), 148A(d), 148, 142(1), 69, 68

Tribunals and Commissions19 May 2026

Bablu Ray Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3086

Income-tax Act, 1961-Section 250, 250(6), 250(2)(a)

Tribunals and Commissions19 May 2026

M/s Usha Rani Traders Pvt. Ltd. Vs CCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3087

Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)

Tribunals and Commissions19 May 2026

Deputy Commissioner Of Income Tax, Circle- 8(1) Vs DNC Infrastructure Private Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3119

Income Tax Act, 1961-Section 143(3), 153A, 44AD

Tribunals and Commissions19 May 2026

Spirit of Helping Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3133

Income-tax Act, 1961-Section 12(1)(ac)(vi)-ITEM(B)

Tribunals and Commissions19 May 2026

Manju Bothra Vs ITO, Ward 36 (1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3131

Tribunals and Commissions19 May 2026

Deputy Commissioner Of Income Tax, Circle-8(1) Vs DNC Infrastructure Private Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3055

Income Tax Act, 1961-Section 143(3), 153A, 44AD