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Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 170 of 307

Tribunals and Commissions13 May 2026

Spreading Smiles Vs ITO-Ward Exemption

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3635

Income-tax Act, 1961-Section 11, 12, 12A, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12A(1)(ac)(vi), 12AB, 12AB(1)(b), 139, 143(2), 143(3), 144B, 156, 164(1), 250
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Tribunals and Commissions13 May 2026Dismissed

ITO Vs. Prem Chand Madan

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3661

Income Tax Act, 1961-Section 154, 56(2)(viii), 57(iv), 145A, 145BLand Acquisition Act
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Tribunals and Commissions13 May 2026Allowed

Saurabh Gupta Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3659

Income Tax Act, 1961-Section 144, 153C, 153D, 250
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