Tribunals and Commissions13 May 2026Dismissed
Metso Outotec India Ltd. Vs DCIT, Circle 16(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3676
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 172 of 307
Tribunals and Commissions13 May 2026Allowed
Imperial Auto Industries Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3675
Income Tax Act, 1961-Section 263, 143(3), 144B, 80G
Tribunals and Commissions13 May 2026Partly Allowed
Assistant Commissioner Of Income Tax Vs Steel Authority Of India Limited
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3674
Income Tax Act-Section 40(a)(i)(ia), 143(1)
Tribunals and Commissions13 May 2026Allowed
M/s. DS Spiceco P. Ltd. Vs DCIT, Central Circle 6, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3673
Income-tax Act, 1961-Section 132, 147, 148, 153C, 153C(3), 153D
Tribunals and Commissions13 May 2026
Amphenol FCI Asia Pte. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3727
Income Tax Act, 1961-Section 9, 9(1), 9(1)(vi), 9(1)(vi)(b), 9(1)(vii)(b), 9(2), 90(vii)(b), 144C(5), 144C(8)
Tribunals and Commissions13 May 2026Allowed
Shivang Vashistha Vs The Assessment Unit, Income Tax Department / The Income Tax Officer, Ward-2(2)(3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3726
Income-tax Act, 1961-Section 147 read with Section 144B, 148
Tribunals and Commissions13 May 2026Allowed
G. D. Goenka Pvt. Ltd. Vs PCIT (Central)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3725
Income Tax Act, 1961-Section 143(3), 263, 143(1), 143(2), 142(1)
Tribunals and Commissions13 May 2026
IMAX Theatre Services Ltd. Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3724
Income Tax Act, 1961-Section 143(3), 144C(13), 270AI.T. Rules-Rule 10
Tribunals and Commissions13 May 2026Allowed
Rockwell Automation Private Limited Vs ACIT, Circle 19(1), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3723
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 154Income Tax Rules, 1962-Rule 10B(1)(e), 10TA
Tribunals and Commissions13 May 2026Dismissed
Corteva Agriscience Seeds Pvt. Ltd. Vs Addl. CIT, Special Range-7
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3721
Income-tax Act-Section 28 to 43B
Tribunals and Commissions13 May 2026Allowed
M/s. MA Projects Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3720
Income-tax Act, 1961-Section 143(3), 68, 133(6)
Tribunals and Commissions13 May 2026Allowed
Sh. Abhishek Jain Vs Assessing Officer, NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3849
Income-tax Act, 1961-Section 270A, 274, 271(1)(c), 271, 147, 143(3), 148, 132(4), 153A, sub-section 9 read with clauses 'a' to 'f' of Section 270A
Tribunals and Commissions13 May 2026Partly Allowed
Income Tax Officer Vs M/s. A.N. Enterprises
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3848
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions13 May 2026Allowed
Sh. Sanjay Bhandari Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3847
Income-tax Act, 1961-Section 143(3), 41(1)
Tribunals and Commissions13 May 2026
M/s. Compass India Food Services Pvt. Ltd. Vs DCIT, Circle-1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3187
Income-tax Act, 1961-Section 147, 144, 148Companies Act-Section 351, 354
Tribunals and Commissions13 May 2026
Pioneer Securities (P) Ltd. (Superior Packaging (P) Ltd.) Vs ITO Ward 19(3) New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3062
Income Tax Act, 1961-Sections 144, 147, 148, 144B, 151, 151(1)
Tribunals and Commissions13 May 2026
Shri Ombeer Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3141
Income-tax Act, 1961-Section 147
Tribunals and Commissions13 May 2026
Aas Mohammad Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3137
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions13 May 2026
Smt. Bimla Narang Vs Deputy Commissioner Of Income Tax Central Circle Karnal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3129
Income-tax Act, 1961-Section 68, 69, 133(6), 115BBE
Tribunals and Commissions13 May 2026
Smt. Bimla Narang Vs Deputy Commissioner Of Income Tax Central Circle Karnal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3128
Income Tax Act-Section 68, 69, 133(6), 115BBE