Tribunals and Commissions06 May 2026
Fourseven Services Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3110
Income Tax Act, 1961-Section 68, 69, 69A, 250, 272A(1)(d), 27A(1)(d)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 180 of 307
Tribunals and Commissions06 May 2026
Starcity Real Estates Pvt. Ltd. Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3113
Income Tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions06 May 2026
Mohd. Tauhid Alam Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3118
Income Tax Act, 1961-Section 144, 148, 148A(d), 68
Tribunals and Commissions05 May 2026Dismissed
Ram Parshottam Mittal Vs CIT(A) -26
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3735
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions05 May 2026
Rachit Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3796
Income Tax Act, 1961-Section 143(3), 69
Tribunals and Commissions05 May 2026
Mr. Rajender Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3795
Income Tax Act, 1961-Section 147, 144, 144B, 148
Tribunals and Commissions05 May 2026
DCIT Vs Niti Arya
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3794
Income-tax Act-Section 80GGC, 69A, 115BBE, 10(10), 10(10AA), 10(5), 10(14)
Tribunals and Commissions05 May 2026
Deputy Commissioner Of Income Tax, Delhi Vs Sh. Dharamvir Khosla
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3860
Income Tax Act, 1961-Section 69, 132, 139(1), 143(1), 143(2), 153C
Tribunals and Commissions05 May 2026
Assistant Commissioner Of Income Tax Vs Emirates Integrated Telecommunications Company PJSC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3792
Tribunals and Commissions05 May 2026Partly Allowed
Bently Nevada LLC Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3785
Income Tax Act, 1961-Section 143(3), 144C(13), 133(6), 153, 2348, 274, 270A
Tribunals and Commissions05 May 2026
Ram Parshottam Mittal Vs CIT(A) -26
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3122
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions04 May 2026Allowed
Anita Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3732
Income-tax Act, 1961-Section 250, 144, 147, 253(3), 69, 250(6), 250(4)
Tribunals and Commissions04 May 2026
Ashok and Sons, (HUF) Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3793
Income Tax Act, 1961-Section 153C, 153D, 69A, 69C, 271AAC, 132, 133(6), 132(4A), 153AIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions04 May 2026
Kapoor Singh Vs ITO, Ward-2
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3791
Income Tax Act, 1961-Section 144, 143(3)
Tribunals and Commissions04 May 2026
ITO Vs Discovery Liquor House
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3786
Income Tax Act, 1961-Section 68
Tribunals and Commissions04 May 2026
Dayalu Fashions Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3784
Income Tax Act, 1961-Section 68, 143(1), 250Income Tax Rules, 1962-Rule 46A, 11UA(2)
Tribunals and Commissions02 May 2026
Yogeshwar Vs ITO, Ward 2(2)(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3715
Income Tax Act, 1961-Section 144, 147
Tribunals and Commissions30 Apr 2026Allowed
M.S. Roohani Satsang Society, Chandigarh Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3258
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 12AB
Tribunals and Commissions30 Apr 2026Allowed
ILD Housing Projects Private Limited Vs Commissioner Of Income Tax (Appeals), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3278
Income Tax Act-Section 249, 154
Tribunals and Commissions30 Apr 2026Allowed
M/s Medway Educational Consultant Private Limited Vs AO Ward17(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3276
Income-tax Act, 1961-Section 143(3), 144B, 143(2), 69C, 68, 250