Tribunals and Commissions30 Apr 2026
Lokesh Mittal Vs Income Tax Officer, Ward-1(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3062
Income Tax Act, 1961-Section 250, 250(2)(a), 69A, 139(1), 44AD, 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 183 of 307
Tribunals and Commissions29 Apr 2026Partly Allowed
Telecommunications Consultants India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3938
Income Tax Act, 1961-Section 143(3), 14A, 32(1), 32(1)(ii), Explanation 3(b) to Section 32, 115JB, 115JB(2), clause (f) of Explanation 1 to Section 115JBIncome-tax Rules, 1962-Rule 8D
Tribunals and Commissions29 Apr 2026Allowed
Bonanza Promoters Pvt. Ltd. Vs ITO, Ward 5(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3840
Income Tax Act, 1961-Section 250, 148, 147, 143(3), 151, 143(2), 142(1), 144, 68, 131, 147(a), 148 to 152Securities Act-Rule 405Exchange Act-12b-2
Tribunals and Commissions29 Apr 2026Partly Allowed
Rajesh Sharma Vs ACIT Central Circle-14
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3457
Income-tax Act, 1961-Section 143(3), 147, 153C, 151, 151(1), 151(2), 148, 69A, 153-D
Tribunals and Commissions29 Apr 2026Partly Allowed
Rajesh Sharma Vs ACIT Central Circle-14
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3482
Income-tax Act, 1961-Section 143(3), 147, 153C, 151, 148, 69A, 153-D
Tribunals and Commissions29 Apr 2026
Suresh Chand Goel Vs ITO, Ward 47(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3481
Income Tax Act, 1961-Section 144
Tribunals and Commissions29 Apr 2026Allowed
Harvindra Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3479
Income Tax Act-Section 200A, 194-IA, 194-IA(1), 194-IA(2), 201(1)Finance Act, 2013
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3477
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Partly Allowed
Teena Ghai Vs. ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3476
Income-tax Act, 1961-Section 69A, 153C, 153A, 147, 143(3)
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3475
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Allowed
M/s Gulmohar Realbuild Private Limited Vs Income Tax Officer, Ward –(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3474
Income-tax Act, 1961-Section 147, 148
Tribunals and Commissions29 Apr 2026Allowed
Rekha Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3473
Income-tax Act, 1961-Section 153A, 153D, 271A, 221
Tribunals and Commissions29 Apr 2026Partly Allowed
ITO Vs Apex Recycling Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3472
Income Tax Act, 1961-Section 68, 115BBE, 143(3), 250, 250(4)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Apr 2026Allowed
Tirupati Balaji Fiber Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3471
Income Tax Act, 1961-Section 139(1), 142(1), 143(1), 147, 147(6), 148, 148(1), 149, 151, 151(2), 282, 282(1), 292BBCivil Procedure CodeGeneral Clauses Act
Tribunals and Commissions29 Apr 2026
Sh. Nitish Kumar Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3469
Income Tax Act, 1961-Section 153A, 153D, 271A, 271B, 221
Tribunals and Commissions29 Apr 2026Allowed
M/s Naveen Timber Private Limited Vs Assistant Commissioner of Income Tax, Circle, Karnal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3467
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Apr 2026Dismissed
Asst. CIT, Central Circle-18 Vs Ashish Gupta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3466
Income Tax Act, 1961-Section 147, 143(3), 2(22)(e), 148
Tribunals and Commissions29 Apr 2026
Bloomsbury Publishing India Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3465
Income Tax Act, 1961-Section 143(3), 144C(13), 2348, 234C, 234D, 92CA(3)
Tribunals and Commissions29 Apr 2026Allowed
NLDK Timbers Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3248
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 36(1)(vii), 36(2), 263FEMA
Tribunals and Commissions29 Apr 2026Allowed
Mahak Sales Private Limited Vs DCIT Circle -16(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3247