Tribunals and Commissions28 Apr 2026Allowed
Life Tree Foundation Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3891
Income Tax Act, 1961-Section 12A(1)(c)(ii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii)(b)(B)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 189 of 307
Tribunals and Commissions28 Apr 2026Partly Allowed
Arun Pati Tripathi Vs DCIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3194
Income-tax Act, 1961-Section 153, 143(3), 153A, 153A(1)(a) and (b) read with the proviso thereto, 132
Tribunals and Commissions28 Apr 2026Partly Allowed
Arun Pati Tripathi Vs DCIT, Central Circle-8 New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3193
Income-tax Act, 1961-Section 153, 143(3), 153A, 153A(1)(a) and (b) with provisos, 132
Tribunals and Commissions28 Apr 2026Partly Allowed
M/s. Yadu Sugar Ltd. Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3985
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions28 Apr 2026Allowed
Sparsh India Foundation Vs Income Tax Officer (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3111
Income Tax Act-Section 12AB(1)(b), 80G(5)(vi)(B), 12A, 80G, 12AA, 80G(5)(iv)(B), 12A(a), Rule 17A, 2(15), 80G(5), 12-A
Tribunals and Commissions28 Apr 2026
DCIT Vs Euphoria Sports City Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3130
Income Tax Act, 1961-Section 144, 147, 148, 148A(b), 148A(d), 149, 151, 163, 144BFinance Act, 2021Finance Act, 2012
Tribunals and Commissions28 Apr 2026
Khalsae-Vehicles Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3164
Income Tax Act, 1961-Section 250, 154, 143(1), 143(1)(a), 115BAB, 115BAB(7), 10AA, 32(1)(iia), Chapter VI-A, 80JJAA, 80M, 139(1), 139(4)
Tribunals and Commissions27 Apr 2026
Sagar Manchanda Vs DCIT, Circle 58 (1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3961
Tribunals and Commissions27 Apr 2026Allowed
Jan Kalyan Trust Khera, V- Vs ITO Exemptions
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3461
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 12A(1)(ac)(iii), 12AB, 80G, 10AB
Tribunals and Commissions27 Apr 2026Allowed
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3459
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G(5), 80G
Tribunals and Commissions27 Apr 2026
Rajesh Kumar Verma Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3497
Income-tax Act, 1961-Section 250, 147, 144, 148, 253(3), 234A, 234B, 234C, 271(1)(c), 142(1)
Tribunals and Commissions27 Apr 2026
ICI-Soma JV Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3488
Income Tax Act, 1961-Section 143(3), 271(1)(c), 271, 274Constitution of India-Article 14
Tribunals and Commissions27 Apr 2026
Chandra Shekhar Jha Vs Dheeraj, DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3526
Income Tax Act, 1961-Section 132, 153A, 153C, 139, 147, 148, 149, 151, 153, 153A(1), 153A(1)(a), 1534, 1534(1)(a), Explanation 1 of Section 153A
Tribunals and Commissions27 Apr 2026
Sh. Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3525
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions27 Apr 2026Allowed
Federal Mogul Goetze (India) Ltd. Vs ACIT & Anr.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3522
Income Tax Act, 1961-Section 144C, 92C, 144C(5), 40(a)(i), 143(3), 154, 92D, 271(i)(c), 36(2), 115JA, 155JAA, 144C(10), 144C(13), 144C(8), 37, 37(1), 30 to 36, 147, 153A, 153C, 253(1)(d), 254(2), 144(13)Income-tax Rules, 1962-Rule 10DIncome-Tax (Appellate Tribunal) Rules, 1963-Rule 29
Tribunals and Commissions27 Apr 2026
Sharad Insulations and Interiors Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3520
Income Tax Act, 1961-Section 143(1), 36(1)(va), 37(1), 30 to 36
Tribunals and Commissions27 Apr 2026Partly Allowed
Life Giving Word Vs Commissioner of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3512
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G
Tribunals and Commissions27 Apr 2026
ACIT, Circle 6 (2), New Delhi Vs Bharat Sanchar Nigam Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3511
Income Tax Act-Section 40(a)(ia), 35ABB, 35AB, 32, 32(1)(ii), 37, 43B, 115JB, 69C, 271(1)(c), 250, 153, 153(6), 14A, Rule 8D, 254, 260, 262, 263, 264Direct Tax Vivad se Vishwas Act, 2020
Tribunals and Commissions27 Apr 2026
Ms. Geeta Gogna Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3509
Income Tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions27 Apr 2026
Assistant Commissioner Of Income Tax, International Taxation, Circle 1(1)(2), Delhi Vs Bina Batlivala
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3553
Income Tax Act, 1961-Section 143(3), 144C(3), 2(47)(v), 2(47)(vi), 2(29AA), 2(42A), 48