Tribunals and Commissions08 Apr 2026Allowed
Anita Mittal Vs Income Tax Officer, Ward-28(5)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3418
Income Tax Act, 1961-Section 144, 147, 148, 151, 234C, 234D
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 216 of 307
Tribunals and Commissions08 Apr 2026Allowed
Jaideep Goel Vs New Delhi-110002
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3417
Income Tax Act, 1961-Section 143(2), 144, 147
Tribunals and Commissions08 Apr 2026
DCIT, Central Circle-27 Vs Parvesh Kumar
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3415
Income-tax Act, 1961-Section 143(3), 127, 132, 153C, 153A
Tribunals and Commissions08 Apr 2026Allowed
Navin Vishwanath Vs DCIT, Cricle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3414
Income Tax Act, 1961-Section 154, 90, 90A, 143(1), 139(1), 80AC, 80-IA(7), 10A(5), 10B(5)
Tribunals and Commissions08 Apr 2026
Pepup Sports Ltd. Vs ACIT, Circle 1(1)(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3413
Income Tax Act, 1961-Section 154, 143(1), 234C, 246A, 246(1)(h), 246Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Re-settlement Act, 2013-Section 96
Tribunals and Commissions08 Apr 2026Partly Allowed
Income Tax Officer Vs Ms. Usha Rani
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3412
Income-tax Act, 1961-Section 147, 144B, 148, 148A, 148A(a), 148A(b), 148A(d), 149(1), 151, 151(i), 151(ii), 151(1), 151(2), 1512Finance Act, 2021Finance Act 2022
Tribunals and Commissions08 Apr 2026
DhruvFurnitures Private Limited Vs ITO, Ward-1(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3411
Income Tax Act, 1961-Section 271(1)(b), 142(1)
Tribunals and Commissions08 Apr 2026Allowed
Integrated Casetech Consultants Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3410
Income Tax Act, 1961-Section 250, 143(3), 144B, 142(1)
Tribunals and Commissions08 Apr 2026Allowed
Zahir Ali Chandanji Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3409
Income Tax Act, 1961-Section 250, 144, 147, 142(1)
Tribunals and Commissions08 Apr 2026Partly Allowed
Kanwar Bir Singh Vs DCIT, Central, Circle-05
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3408
Income Tax Act, 1961-Section 143(3), 2(22)(e), 37
Tribunals and Commissions08 Apr 2026Allowed
Manju Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3407
Income Tax Act, 1961-Section 250, 250(2)(a), 143(1), 143(3), 54, 270A
Tribunals and Commissions08 Apr 2026Dismissed
ACIT, Circle-19(1) Vs Oxy Homez Promoters Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3406
Income-tax Act, 1961-Section 68, 143(3), 147, 148Constitution of India-Article 141
Tribunals and Commissions08 Apr 2026Allowed
Inder Mohan Kukreja Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3405
Income Tax Act, 1961-Section 147, 144B, 68
Tribunals and Commissions08 Apr 2026Allowed
Brahm Datt HUF Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3404
Income-tax Act, 1961-Section 148, 147
Tribunals and Commissions08 Apr 2026
ACIT Vs Amarjit Mehta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3403
Income Tax Act, 1961-Section 250, 153A, 143(3), 153D, 132, 115BBE
Tribunals and Commissions08 Apr 2026Allowed
Shamsher Singh Vs ACIT/DCIT, Circle-3(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3402
Income Tax Act, 1961-Section 143(3), 56, 54F
Tribunals and Commissions08 Apr 2026
M/s Ambica Timber Trade Private Limited Vs ITO, Ward, 2(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3401
Income Tax Act, 1961-Section 147, 143(3), 148
Tribunals and Commissions08 Apr 2026Allowed
Mr. Pankaj Chopra Vs Commissioner Of Income Tax (Appeals)-30
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3400
Income Tax Act, 1961-Section 250I.T. Rules, 1962-Rule 46A
Tribunals and Commissions08 Apr 2026
Vinay Rawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3399
Income Tax Act, 1961-Section 250, 147, 56(2)(x), 50C
Tribunals and Commissions08 Apr 2026Allowed
Arvind Kumar Jha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3398
Income Tax Act, 1961-Section 270A, 271AA(1)