Tribunals and Commissions30 Mar 2026Allowed
Ahluwalia Contracts India Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2999
Income Tax Act, 1961-Section 143(3), 14A, 139[1], 10(34), 80P, 144(2)I.T. Rules, 1962-Rule 8DFinance Act, 2022
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 225 of 307
Tribunals and Commissions30 Mar 2026Allowed
Manju Bajaj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2998
Income Tax Act, 1961-Section 250; Section 148; Section 68; Section 69; Section 144B; Section 143(2); Section 250(2)(a)
Tribunals and Commissions30 Mar 2026
Lord Krishna Developers & Builders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2997
Income Tax Act, 1961-Section 143(3), 115BBE, 68, 142(1), 143(2), 144BIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Mar 2026Dismissed
ITO Vs SubhashChander Agarwal & Anr.
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2996
Income Tax Act, 1961-Section 143(3), 144B, 142(1)Securities and Reconstruction of Financial Assets and Enforcement of Securities Interest (SARFAESI)
Tribunals and Commissions30 Mar 2026
Lord Krishna Developers & Builders Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2995
Income Tax Act, 1961-Section 143(3), 115BBE, 68, 143(2), 142(1), 144BIncome Tax Rules, 1962-Rule 46A
Tribunals and Commissions30 Mar 2026Dismissed
Income Tax Officer (Exemption) Vs Wrestling Federation Of India
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2994
Income Tax Act, 1961-Section 143(3), 12A, 80G(5)(vi), 11, 12, 142(1), 2(15), 80GSocieties Registration Act, 1860Finance Act, 2008
Tribunals and Commissions30 Mar 2026Allowed
Manish Jain Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2993
Income Tax Act, 1961-Section 250, 143(3), 145(3), 68, 115BBE, 251(1)
Tribunals and Commissions30 Mar 2026Partly Allowed
Kamini Devi Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2992
Income Tax Act, 1961-Section 147, 144B, 68, 115BBE
Tribunals and Commissions30 Mar 2026
Sh. Madan Mohan Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2991
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions30 Mar 2026Allowed
M/s. Lado Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2990
Income-tax Act, 1961-Section 12AA and 80G
Tribunals and Commissions30 Mar 2026Allowed
Mansi Thukral Vs DEL-W-(76)(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2989
Income Tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions30 Mar 2026
Sh. Manoj Garg Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2988
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions30 Mar 2026Allowed
Sh. Manoj Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2987
Income-tax Act, 1961-Section 143(3), 2(29)Civil Procedure Code, 1908-Section 2(11)
Tribunals and Commissions30 Mar 2026
Codeblue Clothing Pvt. Ltd. Vs. ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2986
Income Tax Act, 1961-Section 144, 282, 69A, 69, 115BBE, 142(1), 139A(7), 272B
Tribunals and Commissions30 Mar 2026
Prempal Singh Vs. The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2985
Income Tax Act, 1961-Section 271(1)(c), 271(1), 271, 274
Tribunals and Commissions30 Mar 2026Allowed
Sh. Mukul Verma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2984
Income-tax Act, 1961-Section 143(3), 143(2)
Tribunals and Commissions30 Mar 2026Allowed
Sunita Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2983
Income-tax Act, 1961-Section 147, 143(3), 148, 69C
Tribunals and Commissions30 Mar 2026Partly Allowed
Empire Realtech Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2982
Income-tax Act, 1961-Section 68, 132, 153A, 147, 148, 139(1), 133(6), 143(3), 144
Tribunals and Commissions30 Mar 2026Allowed
Sri Sat Saheb Housing and Infrastructure Development Company Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2981
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions30 Mar 2026
Pulkit Gupta Vs. The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2980
Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 271AAC(1), 56(2)(vii)