Tribunals and Commissions23 Mar 2026Allowed
M/s Umeed Harpal Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3179
Income Tax Act, 1961-Section 80G, 12AB(1)(b)(ii)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 235 of 307
Tribunals and Commissions23 Mar 2026Allowed
Vineet Kumar Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3178
Income Tax Act, 1961-Section 153A, 143(3), 153D
Tribunals and Commissions23 Mar 2026Allowed
Aditya Tapuriah Vs DCIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3177
Income Tax Act, 1961-Section 147, 144, 144B, 153C
Tribunals and Commissions23 Mar 2026Allowed
Guru Nanak Engineering Works Vs ACIT
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3176
Income Tax Act, 1961-Section 147, 148, 143(2)
Tribunals and Commissions23 Mar 2026Allowed
M/s. Marvelous Cement Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3175
Income-tax Act, 1961-Section 139(1), 143(1), 143(3), 147, first Proviso to Section 147, 148
Tribunals and Commissions23 Mar 2026Allowed
Garg Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3174
Income Tax Act, 1961-Section 143(3), 40A(3)
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3024
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026Allowed
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3026
Income Tax Act, 1961-Section 69A, 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026Allowed
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3030
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026Allowed
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3029
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions23 Mar 2026Allowed
Naresh Aggarwala Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3031
Tribunals and Commissions23 Mar 2026Allowed
Shri Devender Kumar Bahl Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2970
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions23 Mar 2026Allowed
Jat Sewa Sangh Vs ITO(Exemption)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2972
Income Tax Act, 1961-Section 12AA, 80G, 148, 2(15), 12A(2), 11, 12Income Tax Rules-Rule 17A
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax, Circle-1(1)(1), Meerut Vs M/s Pashchimanchal Vidyut Vitran Nigam Limited
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3033
Income-tax Act, 1961-Section 143(3), 144B, 194Q, 40(a)(ia)
Tribunals and Commissions23 Mar 2026Allowed
Shri Saket Agarwal Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3032
Income-tax Act, 1961-Section 143(3), 144B, 41(1)Limitation Act
Tribunals and Commissions23 Mar 2026Allowed
Vidya Chahar Vs Income Tax Officer- Ward 4(5)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2966
Tribunals and Commissions23 Mar 2026Dismissed
Assistant Commissioner Of Income Tax Vs Tushar Gupta
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2962
Income Tax Act, 1961-Section 68
Tribunals and Commissions23 Mar 2026Allowed
Ranbir Singh Vs Income Tax Officer, Ward-47(3)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2961
Income Tax Act, 1961-Section 148, 144, 69C, 147
Tribunals and Commissions23 Mar 2026Allowed
Shikha Gupta Vs Income Tax Officer, Ward 36(1)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2960
Income Tax Act, 1961-Section 69A, 115BBE, 144, 144B
Tribunals and Commissions23 Mar 2026Allowed
Rajiv Babbar Vs Income Tax Officer, Ward-2(2)(2)
Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2959
Income Tax Act, 1961-Section 148, 147 to 151, 149Finance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020