COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 240 of 307

Tribunals and Commissions19 Mar 2026Allowed

Dheeraj Juneja & Sons, HUF Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3183

Income Tax Act, 1961-Section 250, 143(3), 147, 148, 143(2)

Tribunals and Commissions19 Mar 2026Allowed

The Defence Accounts Cooperative Credit Society Limited Vs Income Tax Officer, Ward 1(2)(4), Meerut

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3044

Income Tax Act, 1961-Section 143(3), 80P, 80(P)(2)(d), 80P(2)(a)(i)Maharashtra Cooperative Societies Act, 1960

Tribunals and Commissions19 Mar 2026Partly Allowed

Sarandeep Singh Sehgal Vs ITO, Ward 49(4)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3040

Income Tax Act, 1961-Section 143(3), 68, 115BBE

Tribunals and Commissions19 Mar 2026Allowed

Naveen Kumar Yadav Vs ITO, Rewari (JAO)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3039

Income Tax Act, 1961-Section 147, 144, 151

Tribunals and Commissions19 Mar 2026

Ekta Mahajan Vs ITO, Ward (1)(3)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2946

Income Tax Act, 1961-Section 143(3), 147

Tribunals and Commissions19 Mar 2026

Sarandeep Singh Sehgal Vs ITO, Ward 49(4)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2956

Income Tax Act, 1961-Section 143(3), 68, 115BBE

Tribunals and Commissions19 Mar 2026

Naresh Kumar Asseja Vs ITO, Ward 51(1)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2884

Income-tax Act, 1961-Section 144, 147, 148, 151, 151(i), 151(ii), 151(1), 151(2)TOLA-Section 3(1)

Tribunals and Commissions19 Mar 2026

Naveen Kumar Yadav Vs ITO, Rewari (JAO)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2886

Income Tax Act, 1961-Section 147, 144, 151

Tribunals and Commissions19 Mar 2026Dismissed

Kapur Chand Bansal Through Legal Heir Ajay Bansal Vs Income Tax Officer, Ward 34(2)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2887

Income Tax Act, 1961-Section 144, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)

Tribunals and Commissions19 Mar 2026

White Page Consulting Pvt. Ltd. Vs ITO, Ward 27(1), Delhi, AO Range-46, AO Number 93, New Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2888

Income Tax Act, 1961-Section 143(3)

Tribunals and Commissions19 Mar 2026

Arup Khan Vs ITO, Ward 58(3)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2889

Income Tax Act, 1961-Section 143(1), 115BAC

Tribunals and Commissions19 Mar 2026

Jagriti Yuva Manch Vs CIT(A)/NFAC, Delhi

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2879

Income Tax Act, 1961-Section 143(1)

Tribunals and Commissions19 Mar 2026

The Defence Accounts Cooperative Credit Society Limited Vs Income Tax Officer, Ward 1(2)(4), Meerut

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2880

Income Tax Act, 1961-Section 143(3), 80P, 80P(2)(d), 80P(2)(a)(i)Maharashtra Cooperative Societies Act, 1960

Tribunals and Commissions19 Mar 2026

Narender Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2882

Income Tax Act, 1961-Section 143(3), 115BBE

Tribunals and Commissions19 Mar 2026

Geeta Goswami Vs ITO, Ward 1, Panipat

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2899

Income Tax Act, 1961-Section 147, 144, 115BBE

Tribunals and Commissions19 Mar 2026

Dheeraj Juneja & Sons, HUF Vs Income Tax Officer, Ward-2(1)(2), Ghaziabad

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 2958

Income Tax Act, 1961-Section 250, 143(3), 147, 148, 143(2)

Tribunals and Commissions18 Mar 2026Allowed

Sh. Dev Karan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3367

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 147, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

Tribunals and Commissions18 Mar 2026Allowed

Iaspire Mind Foundation Vs CIT, Exemptions Ward, Faridabad

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3354

Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12AB, 80G(5), 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12A, 12A(1)(ac)(iii), 12AA, 250(2)(a)Limitation Act of 1963-Section 51

Tribunals and Commissions18 Mar 2026Partly Allowed

Manoj Kumar Singh Vs DCIT

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3353

Income-tax Act, 1961-Section 2(12A), 2(22A), 2(22AA), 28, 69, 69A, 69C, 119, 131(3), 132(1)(iib), 132(4), 132A, 143(3), 153A, 153A(1), 153B(1), 153D, 158BG, 282(1)(c)Information Technology Act, 2000-Section 2(1)(t), Chapter IVIndian Penal Code, 1861

Tribunals and Commissions18 Mar 2026

Shreejee Aptex Pvt. Ltd. Vs Income Tax Officer, Ward-23(3)

Income Tax Appellate Tribunal · (2026) 03 ITAT CK 3352

Income-tax Act, 1961-Section 147 r.w.s. 144