Income-Tax Act, 1961-Section 142(1), 143(2), 143(3), 144B, 56(2), 56(2)(x), 56(2)(x)(a), 68Companies Act, 2013-Section 117, 117(g), 179(3), 180(1)(c)Indian Contract Act, 1872-Section 2(d)

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Manan Narang HUF Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1673

Income-tax Act, 1961-Section 68, 144B, 147, 148, 148A(b), 148A(d), 151, 151(ii), 151AFinance Act, 2021

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Braham Prakash Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1672

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

International Oncology Services Private Limited Vs. DCIT, Circle-11(1) New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1671

Income Tax Act, 1961-Section 143(3), 143(2), 142(1), 56(2)(viib), 37(1)Income Tax Rules, 1962-Rule 11UA

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Amber Trade & Consulting Vs ITO, Ward 1 (1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1670

Income Tax Act, 1961-Section 148, 147, 147 to 151, 148A, 152(3), 132, 132(4), 69, 115BBE

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Shubhi Steel Vs. ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1669

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Pankaj Gupta Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1668

Income Tax Act, 1961-Section 250, 69C, 153A, Explanation 1 of Section 153A, 153C

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Haryana Gaur Brahman Zamindar Sabha Vs ITO

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1667

Income Tax Act, 1961-Section 80G, 12AB, 12AB(1)(b)(ii)(B), 12AB(4), 12AB(1)(b), 12A, 12A(1)(ac)(ii), 12AA, 11, 80G(5)

Read judgment

Tribunals and Commissions05 Jun 2026Dismissed

ACIT, CC-25, Delhi Vs Nijhawan Clothing Private Limited

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1666

Income-tax Act, 1961-Section 69A, 69C, 132, 142(1), 143(2), 147, 148, 149, 151

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Purshottam Lal Dhingra Vs DCIT, Circle-61(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1665

Income Tax Act, 1961-Section 154, 143(1), 143(1)(a), 143(3), 36(1)(va), 2(24)(x), 139(1)

Read judgment

Tribunals and Commissions05 Jun 2026

M/s. Maya Buildcon Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1664

Income-tax Act, 1961-Section 154, 40(a)(ia), 143(3)

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Indian Roads Congress Vs ITO (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1663

Income Tax Act, 1961-Section 250, 143(3)/147, 12AA, 143(3)

Read judgment

Tribunals and Commissions05 Jun 2026Allowed

Income Tax Officer Vs M/s. Fortune Land And Delhi Housing Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1661

Income-tax Act, 1961-Section 143(3), 147, 148, 37(1), 68, 183Land Acquisition Act, 1894-Section 5A, 10, 11, 18, 29, 30, 53, 91Code of Civil Procedure, 1908

Read judgment

Tribunals and Commissions05 Jun 2026Allowed