Tribunals and Commissions10 Jun 2026Allowed
Shri Gau Sewa Sangh Vs Exemption Ward
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1688
Income Tax Act, 1961-Section 12AB/(I)(B)(ii), 12A(1)(ac)(ii)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 129 of 307
Tribunals and Commissions10 Jun 2026
Kuldeep Sharma Vs ITO Ward 62(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1926
Income Tax Act, 1961-Section 250, 143(3), 144B, 132, 148, 148A(d), 44AD, 69C
Tribunals and Commissions10 Jun 2026
Radicool Pharmaceuticals Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1917
Income Tax Act, 1961-Section 250, 147, 68, 69, 234B, 234C, 271AAC, 132, 148, 131(1A), 115BBE, 69C
Tribunals and Commissions10 Jun 2026
M/s Rita Finance Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle-32
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1913
Income Tax Act, 1961-Section 147, 144, 148, 151, 143(2), 68, 69C, 11SBBE
Tribunals and Commissions10 Jun 2026Allowed
Kailash Chand Agarwal Vs ITO, Assessment Unit, National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1905
Income-tax Act-Section 147, 144B
Tribunals and Commissions10 Jun 2026
DCIT Vs Fieldcore Service Solutions
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1415
Income Tax Act, 1961-Section 250, 9(1)(vii), 40(a)(ia), 40(a)(i)
Tribunals and Commissions10 Jun 2026
Bimla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1409
Income Tax Act, 1961-Section 250, 249(3)
Tribunals and Commissions10 Jun 2026
Gurcharan Singh Babbar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1410
Income Tax Act, 1961-Section 250
Tribunals and Commissions10 Jun 2026Allowed
JM Chemical Co. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1437
Income Tax Act, 1961-Section 250, 271(1)(c), 143(2)
Tribunals and Commissions10 Jun 2026
Shri Gau Sewa Sangh Vs Exemption Ward
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1435
Income Tax Act, 1961-Section 12AB/(I)(B)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions09 Jun 2026
Honda R & D (India) Private Limited Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax/Income Tax Officer, National e-Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1974
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 142(1), 144C, 144C(5), 154, 92CA(3), 92C(3), 92C, 270A, 40(a)(ia)Income Tax Rules, 1962Companies Act, 1956
Tribunals and Commissions09 Jun 2026Allowed
Sonu Kumar Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1685
Income Tax Act, 1961-Section 250, 250(6), 144, 142(1), 69A, 115BBE, 234A, 234B
Tribunals and Commissions08 Jun 2026Partly Allowed
Great Learning Education Services Private Limited Vs The Assessing Officer, Assessment Unit
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1819
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 144C(1), 92C, 92C(3), 92D, 92, 92CA(3), 153, 270AIncome-tax Rules, 1962-Rule 10DCompanies Act, 1956
Tribunals and Commissions08 Jun 2026
Chiranjeev Singh Suri Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1690
Income Tax Act, 1961-Section 143(3), 271(1)(c)
Tribunals and Commissions08 Jun 2026Allowed
Dayanand Social Welfare Vs ITO, Ward 5(1)2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1686
Income Tax Act, 1961-Section 11, 12, 12A, 12AA, 12AB, 44AB, 119(2)(b), 139(1), 143(1), 154, 250
Tribunals and Commissions08 Jun 2026Allowed
Kali Charan Sharma Vs Assessment Unit of IT Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1682
Income Tax Act, 1961-Section 250, 147, 144B, 143(1), 148GST Act
Tribunals and Commissions08 Jun 2026
Sandeep Singla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1681
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B)
Tribunals and Commissions08 Jun 2026Allowed
Karam Veer Vs Income Tax Officer, Ward-2(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1901
Income-tax Act, 1961-Section 250, 147, 148, 144, 139, 142, 142(1), 143(1), 143(2), 143(3), 44AD, 44AE
Tribunals and Commissions05 Jun 2026Allowed
Geeta Khurana Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1801
Income Tax Act, 1961-Section 250, 143(3), 270A, 69A, 44AB, 234A, 234B, 234C
Tribunals and Commissions05 Jun 2026Partly Allowed
Antriksh Engineers Construction Corporation & Ors. Vs ACIT, CC-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1839
Income Tax Act, 1961-Section 69A, 119, 127, 132(1)(A), 132(4), 142(1), 143(2), 143(3), 144, 153, 153A, 153A(1), 153A(1)(b), 153C, 153D, 158BG, 250, 292B, 292BC, Rule 46AFinance Act, 2026Central Excise Act, 1944-Section 37B