COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

2,552 judgments · page 127 of 128

Tribunals and Commissions29 Jan 2026

L T Foods Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3351

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 153(1), 153(4), 144C, 153, 144C(12), 144C(4), 153(2A), 92CA, 153B, 153(24), 153(3)Constitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Partly Allowed

Yogesh Pruthi Vs ACIT

Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3339

Income Tax Act, 1961-Section 143(3), 68, 115BBE