Tribunals and Commissions29 Jan 2026
Sh. Amrik Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3319
Income-tax Act, 1961-Section 147, 144, 69A, 115BBENegotiable Instruments Act-Section 138
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
2,552 judgments · page 126 of 128
Tribunals and Commissions29 Jan 2026
Fujitsu India Private Limited Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3317
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153BConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Dismissed
DCIT Vs National Industrial Corporation Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3314
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions29 Jan 2026
LS Cable India Pvt. Ltd. Vs ACIT,Circle-15(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3313
Income Tax Act, 1961-Section 144C, 143(3), 153, 153(1), 153(4), 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 92CA, 158AB, 158AB(1), 158AB(2), 158AB(3), 158AB(4), 158AB(5), 260A, 260A(2)(a), 261, 253, 253(2), 253(3), 144B, 144, 1404(3), 153(2A), 153 B, 153(24), 153(3)Income Tax Appellate Tribunal Rules, 1963-Rule 11Constitution of India-Article 141, 136, 226, 14
Tribunals and Commissions29 Jan 2026Allowed
Johnson Matthey India P. Ltd. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3309
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(1), 144C(2), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 158AB, 253(2), 253(3), 260AConstitution of India-Article 136, 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Vatika Seven Elements Private Limited Vs Assistant Commissioner Of Income Tax, Circle-25(1), New Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3306
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153B, 158AB, 253, 260A, 261Constitution of India-Article 14, 136, 226Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Sh. Sanjay Kumar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3305
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Jan 2026Allowed
Itron India P. Ltd. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3304
Income Tax Act, 1961-Section 92CA, 92CA(3), 143(3), 144, 144B, 144C, 144C(1), 144C(4), 144C(12), 144C(13), 144C(15), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153B, 158AB, 253, 253(2), 253(3), 260A, 260A(2)(a), 261Income Tax Rules, 1963-Rule 11Constitution of India-Article 14, 136, 141, 226
Tribunals and Commissions29 Jan 2026Allowed
Denso India Private Limited Vs Assistant Commissioner Of Income Tax, Circle-7(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3303
Income Tax Act, 1961-Section 143(3), 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153B, 92CAConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Google India Digital Services Private Limited Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3302
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153B, 92CAConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Groupe SEB India Pvt. Ltd. Vs ACIT (OSD)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3301
Income Tax Act, 1961-Section 143(3), 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 144B, 92CA, 153, 153(1), 153(2A), 153(3), 153(4), 153(24)Constitution of India-Article 14, 226Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Ahresty India Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3298
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153B, 92CA(3)Constitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Cosmo Films Ltd. Vs DDIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3297
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 153BConstitution of India-Article 14, 226Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Ball Beverage Packaging (India) Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3295
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153B, 92CAConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Dismissed
DCIT, Central Circle-18, New Delhi Vs Jagat Agro Commodities Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3262
Income Tax Act, 1961-Section 132, 143(3), 145, 147, 148, 151, 69CIncome Tax Appellate Tribunal Rules, 1963-Rule 27
Tribunals and Commissions29 Jan 2026Allowed
Cane Development Council Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3259
Income Tax Act, 1961-Section 271(1)(c), 10(20)
Tribunals and Commissions29 Jan 2026
Jubilant Foodworks Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3293
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3)Constitution of India-Article 141
Tribunals and Commissions29 Jan 2026
Airbnb Payments India Private Limited Vs The DCIT Circle 1(1)
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3292
Income Tax Act, 1961-Section 92CA, 144C, 144C(1), 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3)Constitution of India-Article 141
Tribunals and Commissions29 Jan 2026
Renew Wind Energy (Shivpur) Private Limited & Anr. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3354
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 158AB, 92CA, 253(2), 253(3), 260A, 260A(2)(a), 261Constitution of India-Article 136, 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026
Techno Trexim (India) Private Limited Vs ACIT, Circle 15(1), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3353
Income Tax Act, 1961-Section 28, 36(1)(iii), 37, 37(1), 14A r.w.r. 8D, 45, 47(iii), 54