Tribunals and Commissions29 Jan 2026Partly Allowed
ESS AAR Corporate Services Pvt. Ltd. Vs ACIT/DCIT, Central Circle, Karnal
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3279
Income-tax Act, 1961-Section 143(3), 68, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
2,552 judgments · page 125 of 128
Tribunals and Commissions29 Jan 2026
FEV India Private Limited Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3278
Income Tax Act, 1961-Section 92CA, 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153BConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Shree Krishna Sansthan Vs Commisisoner Of Income Tax (Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3276
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(vi), 12A(1)(ac)(iii), 80G, 80G(5)Income Tax Rules-Rule 17A(2)Indian Trust Act, 1882
Tribunals and Commissions29 Jan 2026Allowed
Indian Institute Of Foreign Trade Vs Deputy Commissioner Of Income Tax, Circle Exempt 1(1), Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3275
Income Tax Act, 1961-Section 143(1), 11, 12A(1)(b), 119(2)(b), 12A
Tribunals and Commissions29 Jan 2026Allowed
Bhim Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3273
Income Tax Act, 1961-Section 147, 254, 144B, 153(3) r.w. Proviso
Tribunals and Commissions29 Jan 2026Allowed
The Appolo Craines (P) Ltd. Vs DCIT, Circle 3(1), New Delhi
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3272
Income Tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Jan 2026Allowed
Ms. Poonam Vs DCIT Central Circle-5
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3271
Income Tax Act, 1961-Section 250, 153A, 143(3), 148
Tribunals and Commissions29 Jan 2026Allowed
Vihar Trust Vs DCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3270
Income Tax Act, 1961-Section 250, 143(1), 11, 12A, 167(1), 167(2), 167A, 167B, 167B(1), 10(25), 164(1)(iv)Societies Registration Act, 1860Charitable and Religious Trust Act, 1920
Tribunals and Commissions29 Jan 2026Allowed
Morgan Signature Towers Pvt. Ltd. Vs ACIT, Central Circle-31
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3269
Income Tax Act, 1961-Section 250, 143(3), 132
Tribunals and Commissions29 Jan 2026
Alok Agarwal & Sons HUF Vs DCIT, Central Circle 28
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3267
Income-tax Act, 1961-Section 153A, 153C
Tribunals and Commissions29 Jan 2026Allowed
O.K. Auto Components Pvt. Ltd. Vs Dy. Commissioner Of Income Tax, Circle-1, Faridabad
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3266
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va), 139(1), 143(1)(a), 143(3), 2(24)(x), 143A
Tribunals and Commissions29 Jan 2026Dismissed
Income Tax Officer, Ward-14(1), Delhi Vs Rekha Thakral
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3329
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions29 Jan 2026Partly Allowed
Income Tax Officer Vs Advermark Wiresmith Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3328
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions29 Jan 2026
Manoj Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3327
Income Tax Act, 1961-Section 263, 147, 144B, 148, 148A, 69C, 115BBE, 37(1), 68, 69, 69A, 69B, 69D, 139
Tribunals and Commissions29 Jan 2026
Raj Kumar Garg Vs ITO
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3326
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 234A, 234B, 234C, 145(3)
Tribunals and Commissions29 Jan 2026Allowed
Sh. Mahender Malik Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3325
Land Acquisition Act, 1894-Section 28, 34Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 154, 263, 264Finance (No.2) Act, 2009
Tribunals and Commissions29 Jan 2026
General Motors India Private Limited Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3324
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(4), 144C(12), 144C(13), 153, 153(1), 153(2A), 153(3), 153(4), 153(24), 92CATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Constitution of India-Article 226, 14
Tribunals and Commissions29 Jan 2026
Fujitsu India Private Limited Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3323
Income Tax Act, 1961-Section 143(3), 144B, 144C, 144C(1), 144C(4), 144C(5), 144C(12), 144C(13), 153, 153(1), 153(3), 153(4), 153(2A), 153(24), 92CAConstitution of India-Article 226, 14Limitation Act-Article 113
Tribunals and Commissions29 Jan 2026Allowed
Liberty Shoes Ltd. Vs PCIT
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3322
Income Tax Act, 1961-Section 263, 143(3), 144B, 14A, 148, 10AA, 147, 69Finance Act, 2015
Tribunals and Commissions29 Jan 2026Allowed
Allen Petrochemicals Pvt Ltd Vs DCIT Central Circle
Income Tax Appellate Tribunal · (2026) 01 ITAT CK 3320
Income Tax Act, 1961-Section 263(1), 263, 143(3), 142(1), Explanation 2(a) to Section 263SARFAESI Act