Tribunals and Commissions05 Jun 2026Allowed
M/s Vivekanand Bal Kalyan Shiksha Samiti Vs Income Tax Officer, Ward Exemptions, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1837
Income-tax Act, 1961-Section 12A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 130 of 307
Tribunals and Commissions05 Jun 2026Dismissed
M/s Vidhya Wati Sewa Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1830
Income-tax Act, 1961-Section 12A
Tribunals and Commissions05 Jun 2026Allowed
Ritu Singla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1965
Income Tax Act, 1961-Section 147, 144, 271AAC(1), 270A, 148A(b), 148A(d), 69A, 115BBE, 28, 274Delhi VAT-2004
Tribunals and Commissions05 Jun 2026
Lachhmandas Aggarwal Radha Govind Mandir Trust Vs CIT, Exemption
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1960
Income Tax Act, 1961-Section 12AB(I)(b)(ii), 115TD, 12AB, 12A, 80GFinance Act, 2016
Tribunals and Commissions05 Jun 2026Allowed
M/s Aneja Education Society
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1954
Income-tax Act, 1961-Section 12A
Tribunals and Commissions05 Jun 2026Partly Allowed
Vikas Sethi Vs Income Tax Officer, Ward 43(5), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1721
Income Tax Act, 1961-Section 143(3), 143(2), 69A, 115BBEIncome Tax (Appellate Tribunal) Rules, 1963-Rule 29, 46AThe Taxation Law Second Amendment Act, 2016
Tribunals and Commissions05 Jun 2026
Pitam Singh (Through Legal Heir Gaurav Nagar) Vs Income Tax Officer Ward 2(2)(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1718
Income Tax Act, 1961-Section 2(14), 147, 148, 151
Tribunals and Commissions05 Jun 2026Partly Allowed
Vineet Agarwal Vs ACIT-2, Moradabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1716
Income Tax Act, 1961-Section 44B, 145(3)
Tribunals and Commissions05 Jun 2026
Baba Alloys Private Ltd. Vs ITO, Ward 4(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1711
Income Tax Act, 1961-Section 271(1)(C), 148
Tribunals and Commissions05 Jun 2026Dismissed
Income Tax Officer Ward 45 (1) Vs S R Timbers
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1710
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 147
Tribunals and Commissions05 Jun 2026
Menora Developers And Infrastructure Pvt. Ltd. Vs CIT(A)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1709
Income Tax Act, 1961-Section 271(1)(c), 274, 271, 142(1), 143(3)
Tribunals and Commissions05 Jun 2026Allowed
The Next Automotive Era Pvt. Ltd. Vs ITO, Ward 2(1), Faridabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1701
Income-tax Act-Section 154Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions05 Jun 2026Allowed
Manju Jain Vs ITO, Ward 3(3)(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1700
Income-tax Act-Section 148, 148A(b), 148A(d), 151
Tribunals and Commissions05 Jun 2026Allowed
Rohit Raj Kumar Vs ITO, Ward 71(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1699
Income-tax Act, 1961-Section 69A
Tribunals and Commissions05 Jun 2026Allowed
Sandeep Kumar Vs ITO Ward-2 Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1697
Income Tax Act, 1961-Section 115BAC, 143(1), 139(1), 154Finance Act, 2023
Tribunals and Commissions05 Jun 2026Allowed
Abdul Hameed Vs. ITO Ward48(1) New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1687
Income-Tax Act 1961-Section 144, 250, 148, 142(1), 159
Tribunals and Commissions05 Jun 2026Allowed
AVSL Securities Pvt. Ltd. Vs DCIT, Central Circle-32
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1684
Income Tax Act, 1961-Section 139(1), 133A, 132, 132(4), 148A, 148A(d), 147, 144, 69A, 68, 143(3), 143(2), 143(1), 148, 142(1), 139, 149, 153
Tribunals and Commissions05 Jun 2026
Parvesh Kumar Vs. DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1683
Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 132, 132A, 127, 139, 142, 143, 143(3), 147, 148, 149, 151, 153Finance Act, 2021
Tribunals and Commissions05 Jun 2026Partly Allowed
SDM Lifescienes Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1680
Income-tax Act, 1961-Sections 143(3), 133(6), 68, 115BBE
Tribunals and Commissions05 Jun 2026Allowed
Vivek Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1679
Income Tax Act-Section 69C