Tribunals and Commissions05 Jun 2026Allowed
Lalita Rani Vs Income Tax Officer- Ward-1, Karnal
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1854
Income Tax Act, 1961-Section 147
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 132 of 307
Tribunals and Commissions05 Jun 2026Allowed
Assistant Commissioner Of Income Tax Vs Nimbus Harbor Facilities Management Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1798
Income Tax Act, 1961-Section 143(3), 80JJAA, 44AB, 143(1)(a), 139(1), 148, 142(1), 10B, 10D, 11
Tribunals and Commissions05 Jun 2026
Addl. CIT Vs M/s. Sapient Corporation Pvt.Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1797
Income Tax Act, 1961-Section 10(34), 10A, 10A(1), 10A(1A), 10A(3), 10A(4), 10AA, 10AA(1), 10AA(7), 10B, 10B(1), 10B(4), 10BA, 14A, 14A(2), 28(iiid), 28(iiie), 28 to 44, 41(1), 56, 80A, 80A(4), 80-B(5), 80HH, 80HHC, 80-IB, 801A, 801B, 804(4), 143(3), 250, 254, Chapter IV, Chapter VI-A, Part-D of Chapter IVIncome Tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(1)Customs Act, 1962-Section 75
Tribunals and Commissions05 Jun 2026
Income Tax Officer Vs Jai Prakash Gupta
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1796
Income Tax Act, 1961-Section 143(3), 69C, 131(1)(b), 153A, 133(6), 68, 145(3), 37Maharashtra Central Organized Crime Act, 1999Act 41 of1975-Section 14
Tribunals and Commissions05 Jun 2026Dismissed
Marmo Home Private Limited Vs DCIT Circle 16 (1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1865
Income-tax Act, 1961-Section 143(3), 143(1), 143(1)(a), 246A, 250(6), 154, 246, 246(1), 246(1)(a), 144, 147, 200A, 201, 206C(6A), 206CB(1), 155
Tribunals and Commissions05 Jun 2026
Fireeye Ireland Limited Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1864
Income-tax Act, 1961-Section 143, 144C(13), 143(3), 9(1)(vii), 234A, 234B, 270A, 144C(5), 234C, 9(1)(iii), Explanation 2 to Section 9(1)(vii), Proviso to Section 9(1)(vii)
Tribunals and Commissions05 Jun 2026
Kellog Brown And Root Engineering And Construction India Private Ltd. Vs DCIT, Circle-1(1), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1863
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92C, 144C(5), 144C(1), 80G, Explanation 2 to Section 37, 90, 143(1), 234A, 234B, 234C, 270A, 92, 80G(5)(vi), 80G(2)(a)(iiihk), 80G(2)(a)(iiihl), 37(1)Income-tax Rules, 1962-Rule 10TACompanies Act, 2013-Section 135
Tribunals and Commissions05 Jun 2026Dismissed
DCIT Vs ANR International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1862
Income Tax Act, 1961-Section 250, 143(1), 143(2), 56(2)(viib), 143(3), 68
Tribunals and Commissions05 Jun 2026Allowed
P M Air Products Private Limited Vs Ward 19(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1861
Income Tax Act, 1961-Section 143(3), 147, 250, 250(6), 148, 2(31), 143(2), 292B
Tribunals and Commissions05 Jun 2026Partly Allowed
Bharat Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1860
Income-tax Act, 1961-Section 147, 148, 151(ii)
Tribunals and Commissions05 Jun 2026Allowed
All India Siddhartha Welfare Centre Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2004
Income Tax Act, 1961-Section 12A, 80G
Tribunals and Commissions05 Jun 2026Allowed
Lion Jeans Vs ACIT, Circle 60(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1977
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 147
Tribunals and Commissions05 Jun 2026Dismissed
ACIT Vs Aakarshan Estate Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1976
Income-tax Act, 1961-Section 143(3), 144B, 143(2), 142(1), 22, 23, 23(1)(a), 23(1)(c), 23(5), 24(a)
Tribunals and Commissions05 Jun 2026Dismissed
DCIT Vs Ethos Power Private Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2003
Tribunals and Commissions05 Jun 2026Allowed
Colours Multimedia Private Limited Vs ITO, Ward 6(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1975
Income Tax Act, 1961-Section 200(3), 201(1), 201(1A)
Tribunals and Commissions05 Jun 2026Allowed
Aadinath India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2002
Income Tax Act, 1961-Section 250, 143(2), 143(3), 56(2)(viib), 56(2)(vii)(b), 263Income Tax Rules, 192-Rule 11UA(2)
Tribunals and Commissions05 Jun 2026Partly Allowed
M/s. Ambica Timber Trade Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2001
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions05 Jun 2026Partly Allowed
Shashank Jain Vs ACIT, Central Circle 6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2000
Income-tax Act, 1961-Section 143(1), 147, 148, 131(1)(A), 151, 68, 115BBE, 143(3), 153DPMLA-Section 50
Tribunals and Commissions05 Jun 2026Allowed
Anupam Sharma, ITO Vs Ward 1(1)(1), Meerut
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1999
Income Tax Act, 1961-Section 143(3), 143(2), 69A
Tribunals and Commissions05 Jun 2026Allowed
M/s Nippon Audiotronix Pvt. Ltd. Vs CIT(A), Office of the Commissioner of Income Tax, Income Tax Department, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1998
Income Tax Act, 1961-Section 250, 36(1)(va) with Explanation 1, 143(1), 143(2), 143(3), 143(1)(a), 2(24)(x)EPF Act