Tribunals and Commissions05 Jun 2026Dismissed
DCIT Vs M/s. Mauriya Udyog Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1978
Income-tax Act, 1961-Section 143(3), 56(2)(x), 40(ai), 9(1)(i)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 133 of 307
Tribunals and Commissions05 Jun 2026Partly Allowed
Manoj Nagar & Anr. Vs DCIT/ACIT Central
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1997
Income Tax Act-Section 69A, 24(b), 153A, 153D, 153C
Tribunals and Commissions05 Jun 2026Allowed
Income Tax Officer, Ward 26(3), New Delhi Vs M/s. Vivacious Marketing Solutions Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1995
IT Act-Section 69A, 142(1), 40A(3)IT Rules-Rule 6DD
Tribunals and Commissions05 Jun 2026Partly Allowed
M/s Jet Lite (India) Limited Vs Deputy Commissioner Of Income Tax Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1994
Income Tax Act, 1961-Section 143(3), 142(2A), 194-I, 194 J, 145, 146
Tribunals and Commissions05 Jun 2026Dismissed
CIT Vs. M/s. IDS Infotech Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1992
Tribunals and Commissions05 Jun 2026Dismissed
Amrik Singh Through Legal Heir Kawalpreet Kaur Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1991
Income-tax Act-Section 250, 254, 271D
Tribunals and Commissions05 Jun 2026Partly Allowed
M/s. Global Green Company Ltd Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1989
Income-tax Act, 1961-Section 143(3), 144C
Tribunals and Commissions05 Jun 2026Allowed
M/s Akant Foundation Vs CIT(Exemption), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1928
Income-tax Act, 1961-Section 80G(5)
Tribunals and Commissions05 Jun 2026
Enquest Petro Solutions Private Limited Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1921
Income-tax Act, 1961-Section 143(2), 142(1)
Tribunals and Commissions05 Jun 2026Dismissed
Assistant Commissioner Of Income Tax Vs M/s Jet Lite (India) Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1919
Income Tax Act, 1961-Section 143(3), 43B, 41(1)
Tribunals and Commissions05 Jun 2026Dismissed
DCIT Vs Shomit Finance Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1918
Income Tax Act, 1961-Section 147, 143(3), 68, 69C
Tribunals and Commissions05 Jun 2026Disposed Of
ITO Vs Xelentix Solutions Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1915
Income-tax Act, 1961-Section 148
Tribunals and Commissions05 Jun 2026
Ahluwalia Contracts India Ltd. Vs DCIT, Central Circle -31
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1911
Income-tax Act, 1961-Section 153C, 153A, 139, 132, 131, 28
Tribunals and Commissions05 Jun 2026
Hill International Project Management India Private Limited Vs DCIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1907
Income-tax Act, 1961-Section 250, 143(3), 144B
Tribunals and Commissions05 Jun 2026Allowed
Raj Kumar Garg HUF Vs ITO, Ward-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1904
Income-tax Act, 1961-Section 148, 149, 149(1)
Tribunals and Commissions05 Jun 2026
Milind Anand Karkhanis Vs ITO, Ward 1(5)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1900
Income-tax Act-Section 147, 45(1), 48, 49, 55
Tribunals and Commissions05 Jun 2026
Urmila Devi Vs Income Tax Officer Ward 43(6)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1485
Income Tax Act, 1961-Section 148, 151, 148A(b), 148A(d)
Tribunals and Commissions05 Jun 2026
Anil Kumar Singh Vs ITO Ward-30(5), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1480
Income Tax Act, 1961-Section 148, 144 r.w.s. 144B
Tribunals and Commissions05 Jun 2026
PNC Kanpur Highways Limited Vs The DCIT, 19(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1438
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 250(6)
Tribunals and Commissions05 Jun 2026
Maheepal Vs Income Tax Officer, Ward-5(1)(5), Noida
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1434
Income-tax Act, 1961-Section 144B, 139, 147/148, 148A(b), 148A(d), 133(6), 131