Tribunals and Commissions04 Jun 2026
Kabir Foods Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1987
Income Tax Act, 1961-Section 147, 144B, 148, 148A, 148A(d), 149
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 135 of 307
Tribunals and Commissions04 Jun 2026Partly Allowed
Health Care at Home India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1986
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 69C, 37(1)
Tribunals and Commissions04 Jun 2026
Saraswati Vidya Mandir Sr. Sec. School Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1985
Income Tax Act, 1961-Section 250
Tribunals and Commissions04 Jun 2026
Laxmi Narayan Agarwal Vs ACIT, Central Circle 29
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1984
Income-tax Act, 1961-Section 271AAB
Tribunals and Commissions04 Jun 2026
HS Impex Pvt. Limited Vs DCIT, Central Circle 02, Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1983
Income Tax Act, 1961-Section 132, 133A, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 151, 263
Tribunals and Commissions04 Jun 2026
Virender Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1982
Income Tax Act, 1961-Section 250, 147, 144, 69A, 44AD
Tribunals and Commissions04 Jun 2026
Rakesh Kumar Vs ITO, Ward 58 (6)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1981
Income-tax Act, 1961-Section 143(2), 142(1), 131, 69A, 143(3), 115BBE, 234A, 234B, 234C, 44AB, Chapter VITaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions04 Jun 2026
Late Vedi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1980
Income Tax Act, 1961-Section 250, 253(3), 253(5), 69A
Tribunals and Commissions04 Jun 2026
Om Vasudeva Industries Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2135
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions04 Jun 2026Allowed
Komal Kumar Vs Assessment Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2132
Income-tax Act, 1961-Section 270A(1)(d), 271A(1)(d)
Tribunals and Commissions04 Jun 2026
Advance Metering Technology Ltd. Vs Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2129
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 143(1)(a), 143(1), 144C, 92CA(3), 270A, 274Income-tax Appellate Tribunal Rules-Rule 29-31
Tribunals and Commissions04 Jun 2026
Akhil Parkash (HUF) Vs Income Tax Officer, Ward 1(1)(1), Meerut
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1932
Income Tax Act, 1961-Section 69A, 115BBE, 234A, 234B, 234D
Tribunals and Commissions04 Jun 2026Allowed
M/s Mav Steels Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1929
Income-tax Act, 1961-Section 147, 144B, 271(1)(c)
Tribunals and Commissions04 Jun 2026Dismissed
Shiv Kumar Jatia Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1914
Income-tax Act, 1961-Section 143(3), 254
Tribunals and Commissions04 Jun 2026
Syndicate Bank Employees Co-Operative Thrift & Credit Society Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1486
Income Tax Act, 1961-Section 80P, 80P(2), 80P(2)(a)(i), 80AC, 119(2)(b), 139(1), 143(3)
Tribunals and Commissions04 Jun 2026
Printland Digital (India) Pvt. Ltd. Vs DCIT, Circle-19(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1452
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions03 Jun 2026
Shri Manish Vij Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1832
Income-tax Act, 1961-Section 147, 148, 68
Tribunals and Commissions03 Jun 2026Allowed
M/s Jai Santoshi Maa Educational And Charitable Trust Vs Income Tax Officer (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1825
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(ii)
Tribunals and Commissions03 Jun 2026Allowed
M/s Azvik Glasses Pvt.Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1962
Income-tax Act, 1961-Section 143(3), 144B, 68
Tribunals and Commissions03 Jun 2026Allowed
Mohini Chandnani Charitable Trust Vs Deputy Commissioner Of Income Tax Circle1(1) (Exemption) Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1698
Income-tax Act-Section 271(1)(c), 143(3), 250