Tribunals and Commissions03 Jun 2026Partly Allowed
M/s Jet Lite (India) Limited Vs Deputy Commissioner Of Income Tax Central Circle-6
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2009
Income Tax Act, 1961-Section 143(3), 142(2A)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 137 of 307
Tribunals and Commissions03 Jun 2026
Sh. Manujendra Shah Vs. ACIT, Circle-52(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2006
Income Tax Act, 1961-Section 147, 148, 143(3)
Tribunals and Commissions03 Jun 2026
M/s B R Agrotech Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1927
Income Tax Act, 1961-Section 250, 139, 132, 147, 148, 143(2), 28, 250(2)(a)
Tribunals and Commissions03 Jun 2026
IMAX Corporation Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1925
Income Tax Act, 1961-Section 143(3), 144C(13), 234B, 270AIT Rules-Rule 10
Tribunals and Commissions03 Jun 2026Allowed
Xavient Information Systems (I) Private Limited Vs Deputy Commissioner of Income Tax, Circle-18(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1923
Income Tax Act, 1961-Section 250(6), 143(3), 115-JB, 271(1)(b), 124(3)(a), 120, 127, 92(1), 92C(2), 234B, 234C, 234D, 143(1), 143(2), 124(3), 124, 124(1), 124(2), 120(4)(b), 142(1), 263Income-tax Rules, 1962-10B(2), 10B(3)
Tribunals and Commissions03 Jun 2026
Gates India Private Limited Vs Assessment Unit, Income Tax Department, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1922
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92D, 92C(3)(c), 43B, 36(1)(va), 234A, 234B, 234C, 274, 270A, 144CIncome-tax Rules, 1962-Rule 10D, 10BGeneral Clauses Act, 1977-Section 10
Tribunals and Commissions03 Jun 2026Dismissed
Sumantra Mukherjee Vs Circle – 3(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1916
Income Tax Act, 1961-Sections 147, 144, 148, 80TTA
Tribunals and Commissions03 Jun 2026Allowed
Malti Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1551
Income Tax Act, 1961-Section 147, 144, 148, 149(1)(b)
Tribunals and Commissions03 Jun 2026
Vidya Niketan Middle School Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1550
Income Tax Act, 1961-Section 143(3), Rule 250(6)
Tribunals and Commissions03 Jun 2026
Rohini Rajdev Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1548
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jun 2026Partly Allowed
Vikram Tanwar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1547
Income Tax Act, 1961-Section 147, 144, 144B, 69
Tribunals and Commissions03 Jun 2026Allowed
RFM Ventures Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1559
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions03 Jun 2026Partly Allowed
Ram Mehar Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1564
Income-tax Act, 1961-Section 147, 69A, 115BBE
Tribunals and Commissions03 Jun 2026
Gyan Prakash Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1563
Income-tax Act, 1961-Section 147, 69A
Tribunals and Commissions03 Jun 2026
Gyan Prakash Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1567
Income-tax Act, 1961-Section 147, 69A
Tribunals and Commissions03 Jun 2026Dismissed
Charanjit Singh Bhasin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1538
Income-tax Act, 1961-Section 144
Tribunals and Commissions03 Jun 2026Allowed
Swadeshi Aluminium Company Pvt. Ltd. Vs Income Tax Officer, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1565
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026
Harish Jhamb Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2141
Income-tax Act, 1961-Section 144
Tribunals and Commissions03 Jun 2026Allowed
Smt. Leela Vati Vs NFAC
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2140
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Mohammed Akram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2139
Income-tax Act, 1961-Section 147