Tribunals and Commissions02 Jun 2026
Medihealth India Vs ITO, Ward 43(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1558
Income Tax Act, 1961-Section 143(3), 144B, 44AA(1), 44AD
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 139 of 307
Tribunals and Commissions02 Jun 2026Dismissed
Percy Keku Shroff Vs The Deputy Commissioner Of Income Tax, Central Circle-20, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1557
Income Tax Act, 1961-Section 147, 143(3), 132, 148, 143(2), 132(4), 132(4A), 69AIndian Evidence Act, 1872-Section 138, 56
Tribunals and Commissions02 Jun 2026Partly Allowed
Saulat Ali Khan Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1556
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions02 Jun 2026
Sanjay Nangia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1554
Income Tax Act, 1961-Section 143(3), 147, 54
Tribunals and Commissions02 Jun 2026Allowed
Pran Beer Singh Vs ITO, Ward 1(2)(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1562
Income Tax Act, 1961-Section 143(3), 2(14)(iii)(a)
Tribunals and Commissions02 Jun 2026
Moola Ram Kumhar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1542
Income-tax Act, 1961-Section 144, 148, 147
Tribunals and Commissions02 Jun 2026Partly Allowed
Kavita Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1572
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions02 Jun 2026
Strategic Designs Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1571
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions02 Jun 2026Partly Allowed
Saroj Mehta Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1570
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions02 Jun 2026Dismissed
Krishi Upaj Mandi Samiti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1569
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Jun 2026Allowed
Sudhir Kuamr Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1596
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions02 Jun 2026Dismissed
APPT Fashion Vs ACIT, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1591
Income Tax Act, 1961-Section 154, 36(1)(va), 143(1)(a)
Tribunals and Commissions02 Jun 2026Allowed
Virendra Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2084
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions02 Jun 2026Allowed
Akhtar Khan Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2078
Income-tax Act, 1961-Section 144
Tribunals and Commissions02 Jun 2026Allowed
Rupesh Mittal HUF Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2077
Income-tax Act, 1961-Section 48(4)
Tribunals and Commissions02 Jun 2026Allowed
Abhishek Jain Vs. ITO Ward-3
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1500
Income-tax Act, 1961-Section 147
Tribunals and Commissions02 Jun 2026Allowed
Nitin Gupta Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2170
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Jun 2026Allowed
Tejwant Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2169
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions02 Jun 2026Partly Allowed
Kailash Kumar Kukreja Vs. The Assessment Unit
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2168
Income-tax Act, 1961-Section 147, 144, 144B, 69C
Tribunals and Commissions02 Jun 2026Allowed
M/s R N Brothers Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2163
Income-tax Act, 1961-Section 143(3)