COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 141 of 307

Tribunals and Commissions01 Jun 2026Dismissed

Sh. Mukesh Garg Through Legal Heir Gaurav Garg Vs Income Tax Officer, Ward- 51(3), New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2073

Income-tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)

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Tribunals and Commissions01 Jun 2026Partly Allowed

Anu Mehra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2071

Income-tax Act, 1961-Section 143(3), 69A, 115BBE

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Tribunals and Commissions01 Jun 2026Partly Allowed

Sh. Ram Kishore Aggarwal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2068

Income-tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions01 Jun 2026Partly Allowed

Vrindavan International Trade Pvt. Ltd. Vs Income Tax Officer, Ward-26(3)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2065

Income-tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions01 Jun 2026Partly Allowed

Sh. Sashi Kant Vs Commissioner Of Income Tax (Appeals)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2172

Income-tax Act, 1961-Section 147, 144, 69C

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Tribunals and Commissions01 Jun 2026Allowed

Sh. Sanjay Rajput Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2171

Income-tax Act, 1961-Section 143(3), 151

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Tribunals and Commissions01 Jun 2026Partly Allowed

Sanjay Kumar Jain Vs DCIT/ACIT (Central)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2167

Income-tax Act, 1961-Section 147, 69C

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Tribunals and Commissions01 Jun 2026Partly Allowed

Income Tax Officer Vs Meenakshi Chauhan

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2166

Income-tax Act, 1961-Section 147

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Tribunals and Commissions01 Jun 2026Partly Allowed

Sh. Anil Madaan Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2162

Income-tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions01 Jun 2026Allowed

Vinita Singh Vs ITO, Ward-58(6)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2159

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions01 Jun 2026Allowed

Arun Tyagi Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1495

Income-tax Act, 1961-Section 143(3), 144BIncome Tax Rules, 1962-Rule 46A

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Tribunals and Commissions01 Jun 2026Allowed

Auvjan Holidays Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1461

Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions01 Jun 2026

Auvjan Holidays Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1447

Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions01 Jun 2026

Auvjan Holidays Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1442

Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions29 May 2026

Nivaya Resources Private Limited Vs DCIT Centre Circle

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3835

Income Tax Act, 1961-Section 143(3), 144C(13), 155(18), 68

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Tribunals and Commissions29 May 2026Partly Allowed

Vineet Kumar Jain Vs DCIT, CC-5 - New Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3207

Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B

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Tribunals and Commissions29 May 2026Dismissed

M/s Paras Polycab (P) Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3205

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Tribunals and Commissions29 May 2026Allowed

M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3204

Income-tax Act, 1961-Section 80G, 12AA

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Tribunals and Commissions29 May 2026Allowed

M/s Ram Saran Das Kishori Lal Charitable Trust Vs Commissioner Of Income Tax (Exemption)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3202

Income-tax Act, 1961-Section 12A(1)(ac)(ii)

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Tribunals and Commissions29 May 2026

Bhoora Vs Income Tax Officer Ward-1 (3)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3200

Income Tax Act, 1961-Section 133(6), 148

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