Tribunals and Commissions29 May 2026
Income Tax Officer Vs Sajan International Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3813
Income Tax Act, 1961-Section 148A, 148A(d), 148, 143(2), 143(3), 124(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 143 of 307
Tribunals and Commissions29 May 2026Allowed
Rakesh Kumar Vs PCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3855
Income Tax Act, 1961-Section 263, 69C, 115BBE, 148, 148A, 142(1), 37(1), 147, 144B, 250, 68, 69, 69A, 69B, 69D, 139
Tribunals and Commissions29 May 2026Allowed
Swatch Group (India) Pvt Ltd. Vs Commissioner Of Income Tax, Appeal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3812
Income-tax Act, 1961-Section 250(6)
Tribunals and Commissions29 May 2026Allowed
Colt Technology Services India Private Limited Vs Income Tax Officer, Ward-6(2), New Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3811
Income Tax Act, 1961-Section 143(3), 144C, 10A, 234B, 234D, 244A, 271(1)(c)Income Tax Rules, 1962-Rule 10B(2)
Tribunals and Commissions29 May 2026Dismissed
M/s. Vision Plus Security Control Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3810
Income Tax Act, 1961-Section 144, 147, 139(1), 115JB, 115BBE, 251(1)(a), 250(6), 151A, 69C, 148Companies Act, 2013
Tribunals and Commissions29 May 2026Partly Allowed
PNB Housing Finance Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3852
Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 37(1), 270A, 80G, 271DA, 269ST, 271ADCompanies Act, 2013-Section 135, 135(5)Finance Act, 2017
Tribunals and Commissions29 May 2026Allowed
Mrs. Rani Kishin Chandiramani Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3832
Income Tax Act, 1961-Section 132, 143(1), 144, 147, 148, 148A(b), 148A(d), 151
Tribunals and Commissions29 May 2026Allowed
Sachin Saxena Vs DCIT/ACIT,(International Taxation) Noida, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3831
Income Tax Act, 1961-Section 143(3), 5(2)(a), 5(2), 17(1), 250, 90, 6(1)
Tribunals and Commissions29 May 2026Allowed
Mr. Deepak Kumar Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3829
Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 68, 115BBE, 250(6), 250(4)
Tribunals and Commissions29 May 2026Allowed
Mr. Kamlesh Kumar Singh Vs The ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3828
Income-tax Act, 1961-Section 250, 144, 147, 69A, 251(1)(a)
Tribunals and Commissions29 May 2026
ACIT Vs M/s. Krishna Assets Reconstruction Pvt. Ltd. & Anr.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3827
Income Tax Act, 1961-Section 153C, 153C(1) 1st proviso
Tribunals and Commissions29 May 2026
M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3151
Income-tax Act, 1961-Section 80G, 12AA
Tribunals and Commissions29 May 2026
M/s Mahalakshmi Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3100
Income-tax Act, 1961-Section 80G, 12AA
Tribunals and Commissions27 May 2026
Kuldeep Kumar Rao Vs Income Tax Officer, Ward-60(6), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3247
Income Tax Act, 1961-Section 69C, 144B
Tribunals and Commissions27 May 2026Allowed
Shri Balaji Infradevelopers Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3244
Income Tax Act, 1961-Section 250, 147, 144, 144B, 148A(b), 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions27 May 2026
Mukesh Kumar Aggarwal Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3243
Income-tax Act-147, 143(3)
Tribunals and Commissions27 May 2026Allowed
Pret Study By Janak Fashions Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3242
Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 14A, 250(6), 250(4)Income-tax Rules, 1962-Rule 8D
Tribunals and Commissions27 May 2026
News Laundry Media Private Limited Vs The DCIT, Central Circle 1
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3241
Income-tax Act, 1961-Section 250, 143(3), 143(1), 133A, 143(2), 142(1), 37(1)
Tribunals and Commissions27 May 2026Allowed
Bijender Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3239
Income Tax Act, 1961-Section 250, 147, 144, 249(3), 270A, 271AAC(1)
Tribunals and Commissions27 May 2026Dismissed
Income Tax Officer Vs Nakul Kumar
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3235
Income Tax Act, 1961-Section 144B, 68, 115BBE, 139(1), 139(4), 133(6), 148, 143(2), 142(1), 147