COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 144 of 307

Tribunals and Commissions27 May 2026

M/s Honda R&D Company Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3234

Income-tax Act, 1961-Section 147, 144C(13), 9, 9(1)(iv), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 192, 195

Tribunals and Commissions27 May 2026Dismissed

DCIT Vs Vivek Gahlaut

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3233

Income Tax Act, 1961-Section 250, 144C, 153C, 143(3), 153A, 132(4), 132

Tribunals and Commissions27 May 2026Allowed

Saraswati Wood Private Limited Vs DCIT, Circle-22(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3232

Income Tax Act, 1961-Section 271(1)(c), 271(1), Explanation (1B) to Section 271(1)(c), 143(2), 143(3), 54F, 274, 14AConstitution of India-Article 14

Tribunals and Commissions27 May 2026

Sperry International Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3231

Income Tax Act, 1961-Section 143(3), 147, 148, 698

Tribunals and Commissions27 May 2026Allowed

Bhavya Broadcast Private Limited Vs DCIT, Circle 5(1)(1) G B Nagar

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3230

Income Tax Act, 1961-Section 272(A), 142(1), 143(3), 272A(1)(d)

Tribunals and Commissions27 May 2026Dismissed

Assistant Commissioner Of Income Tax Vs Global Health Limited

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3229

Income Tax Act, 1961-Section 143(3), 144B, 37(1), 37, 145(2)

Tribunals and Commissions27 May 2026

Anish Ahmad Vs ITO, Ward- 1(1)(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3227

Income Tax Act, 1961-Section 271AAC(1)

Tribunals and Commissions27 May 2026Allowed

Daksh Parjapati Charitable Trust Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3226

Income Tax Act, 1961-Section 12A(1)(ac)(vi), 12AB

Tribunals and Commissions27 May 2026

Amit Gupta Vs. ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3222

Income Tax Act, 1961-Section 143(3), 68, 115BBE, 143(2), 40A(2)(b), 40A(2)Taxation Laws (Second Amendment) Act, 2016

Tribunals and Commissions27 May 2026Allowed

Gopi Nath Mehndiratta Vs Income Tax Officer- Ward 45(7)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3224

Income-tax Act, 1961-Section 143(3), 2(29)Code of Civil Procedure, 1908-Section 2(11)

Tribunals and Commissions27 May 2026Allowed

Ganpati Holdings Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3270

Income Tax Act, 1961-Section 250, 115JB, 143(1), 115BAA, 139, 115JAA, 115JA, 154, 139(1), 143(1)(a), 115BAA(5)Finance Act, 2019

Tribunals and Commissions27 May 2026Allowed

KBH Energy and Infra Services Pvt. Ltd. Vs Centralized Processing Centre (CPC)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3269

Income Tax Act, 1961-Section 250, 43B, 43B(a), Sub-clause (iv) of clause (a) of sub-section (1) of Section 143, 143(1), 139(1), 246A(1)(a), 28

Tribunals and Commissions27 May 2026Dismissed

Income Tax Officer Vs Gulsan Finance Private Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3267

Income-tax Act, 1961-Section 143(2), 142(1), 133(6), 131, 68Companies Act, 1956

Tribunals and Commissions27 May 2026

ACIT Vs Punj Lloyd Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3266

Income Tax Act, 1961-Section 143(3)I&B Code-Section 31

Tribunals and Commissions27 May 2026Allowed

Baker Hughes Energy Technology UK Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3265

Income Tax Act, 1961-Section 143(3), 144C, 1440(13), 1440(5), 153, 44BB, 234B, 274, 270A

Tribunals and Commissions27 May 2026Dismissed

ITO Vs Deepak

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3264

Income Tax Act, 1961-Section 250, 147, 144, 144B, 148, 194H

Tribunals and Commissions27 May 2026Allowed

Hitatchi Astemo Haryana Pvt. Ltd. (Formerly Known As Showa India Private Limited) Vs Dy. CIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3263

Income Tax Act, 1961-Section 143(3), 144B, 144C(8), 144C(13), 270A, 1448Income Tax Rules, 1962-Rule 10TA(b), 10TA(h), 10B(2)

Tribunals and Commissions27 May 2026

Cargill India Private Limited Vs Deputy Commissioner Of Income-tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3262

Income Tax Act, 1961-Section 250, 142(1), 143(2), 143(3), 32(2), 92C(3), 115JB (including Explanation 1 clause (iii))Companies Act, 1956-Section 391Finance Act, 2001

Tribunals and Commissions27 May 2026Allowed

Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3218

Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51

Tribunals and Commissions27 May 2026Allowed

Mahipal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3215

Income Tax Act, 1961-Section 250, 250(2)(a), 69A, 147, 148