Tribunals and Commissions29 May 2026Partly Allowed
Vineet Kumar Jain Vs DCIT, CC-5
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3196
Income Tax Act, 1961-Section 153A, 143(3), 154, 153D, 69AIndian Evidence Act, 1872-Section 65B
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 142 of 307
Tribunals and Commissions29 May 2026Allowed
Rakesh Kumar Jain (Through Legal Heir Aruna Jain) Vs DCIT, Central Circle Ghaziabad, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3194
Income Tax Act, 1961-Section 143(3), 153D, 69A, 115BBE, 69, 68, 153A, 153C, 292BC, 255Taxation Laws (Second Amendment) Act, 2016-Section 115BBEFinance Act, 2026-Section 292BC
Tribunals and Commissions29 May 2026Allowed
Amir Ahmed & Anr. Vs Joint Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3837
Income Tax Act, 1961-Section 271D, 269SS, 271(1)(c), 143(3), 147
Tribunals and Commissions29 May 2026
Denso International Asia Co. Ltd. Vs The Assistant Commissioner Of Income Tax, International Taxation
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3809
Income Tax Act, 1961-Section 143(3), 144C(13), 9(1)(vii), Explanation 2 to Section 9(1)(vii), 234A, 234B, 270A, 115(a)(iii), 115(1)(b)
Tribunals and Commissions29 May 2026Partly Allowed
PNB Housing Finance Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3840
Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 80G, 80G(1), 80G(2), 37, 37(1), 270A, 269ST, 271DA, 271ADCompanies Act, 2013-Section 135, 135(5)Finance Act, 2017
Tribunals and Commissions29 May 2026Dismissed
Sheel Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3839
Income-tax Act, 1961-Section 250, 144, 147, 133(6), 139, 148, 251(1)(a), first proviso
Tribunals and Commissions29 May 2026Dismissed
Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3858
Income Tax Act, 1961-Section 133A(2A), 139, 194C, 194-I, 201(1), 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026Partly Allowed
PNB Housing Finance Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3826
Income-tax Act, 1961-Section 143(3), 144, 68, 115BBE, 40A(7), 80G, 37(1), 270A, 271DA, 271AD, 269STCompanies Act, 2013-Section 135Finance (No.2) Act, 2014
Tribunals and Commissions29 May 2026Dismissed
Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3825
Income Tax Act, 1961-Section 133A(2A), 139, 194C, 194-I, 194I, 201(1), 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026
Ishwar Singh Dabas Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3824
Income Tax Act, 1961-Section 271D, 269SS, 269T, 271EFinance Act 2015
Tribunals and Commissions29 May 2026Allowed
Shri Ajay Gupta Vs DCIT, Circle 6 (2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3823
Income-tax Act, 1961-Section 143(2), 142(1), 10(38), 131, 68, 69C, 80C, 133(6), Chapter VIA
Tribunals and Commissions29 May 2026Dismissed
DCIT, Circle 73 (1), Delhi Vs Air France
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3822
Income-tax Act, 1961-Chapter XVII-B, Section 194, 194C, 194I, 201, 201(1A)
Tribunals and Commissions29 May 2026Allowed
Vineet Sood & Sons Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3821
Income-tax Act, 1961-Section 143(3), 80-IA, 80-IA(5)
Tribunals and Commissions29 May 2026Dismissed
Deputy Commissioner Of Income Tax Vs Biba Apparels Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3820
Income Tax Act, 1961-Section 194C, 194I, 133A, 139, 201(1), 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026Dismissed
DCIT, Circle 73 (1) Vs Air France
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3819
Income-tax Act, 1961-Section 194C, 194I, 194, 201, 201(1A), Chapter XVII-B
Tribunals and Commissions29 May 2026
Mittal Enterprises Vs The Assessing Officer CPC, Income Tax Department, Bengaluru
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3818
Income-tax Act, 1961-Section 250, 143(1), 139(1), 80, 154
Tribunals and Commissions29 May 2026Allowed
Swatch Group (India) Pvt Ltd. Vs Commissioner Of Income Tax, Appeal
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3857
Income-tax Act, 1961-Section 250(6), 154Direct Tax Vivad se Vishwas Act, 2020
Tribunals and Commissions29 May 2026Allowed
Kamal Prakash Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3817
Income Tax Act, 1961-Section 250, 153C, 153D, 69A, 69C, 234A, 234B, 234C, 271(1)(c), 139(1), 132Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026Allowed
Kamal Prakash Gupta Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3816
Income Tax Act, 1961-Section 250, 153C, 153D, 69A, 69C, 234A, 234B, 234C, 271(1)(c), 139(1), 132Indian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 May 2026
Ishwar Singh Dabas Vs. ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3814
Income Tax Act, 1961-Section 271D, 269SS, 269T, 271EFinance Act, 2015