Tribunals and Commissions02 Jun 2026Partly Allowed
Tarun Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2142
Income-tax Act, 1961-Section 144, 69A, 115BBE
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 140 of 307
Tribunals and Commissions02 Jun 2026Allowed
Veena Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2215
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions02 Jun 2026Allowed
M/s R. N. Brothers Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1941
Income Tax Act, 1961-Section 147, 143(3), 151, 148
Tribunals and Commissions02 Jun 2026Allowed
Vandana Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1940
Income Tax Act, 1961-Section 143(3), 69C, 115BBE
Tribunals and Commissions02 Jun 2026
Geeta Sharma Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1494
Income Tax Act, 1961-Section 147, 144B, 143(1)(a), 143(1)
Tribunals and Commissions02 Jun 2026Allowed
M/s Boost Sheet Metals (P) Ltd. Vs Income Tax Officer, Ward-5(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1481
Income-tax Act, 1961-Section 250, 147, 143(3), 151, 151(2), 68, 133A, 148, 148A(b), 148A(d), Explanation 3, 80HH and 80-I
Tribunals and Commissions01 Jun 2026Allowed
Gajinder Singh Choudhary Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2134
Income Tax Act, 1961-Section 143(2), 144, 147, 148, 151, 271(1)(c)
Tribunals and Commissions01 Jun 2026Allowed
Bhagwan Valmiki Ambedkar Shiksha Samiti Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2008
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), 80G(5)(iii), 80G(5)(iv), 12AB(4), 80(G)Societies Registration Act
Tribunals and Commissions01 Jun 2026Allowed
MV Sales and Marketing Pvt. Ltd. Vs AO, Range-37, Circle 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1869
Income Tax Act, 1961-Section 144, 143(3A), 143(3B)
Tribunals and Commissions01 Jun 2026Allowed
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1868
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026Allowed
Prashant Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1867
Income Tax Act, 1961-Section 250, 147, 144Limitation Act of 1963-Section 51
Tribunals and Commissions01 Jun 2026Allowed
Pradeep Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1924
Income Tax Act, 1961-Section 250, 250(2)(a), 68, 142(1), 143(2), 143(3), 144B, 115BBE
Tribunals and Commissions01 Jun 2026
Muh Jain Memorial Educational Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1920
Tribunals and Commissions01 Jun 2026Allowed
Pooja Samalia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1526
Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, fourth proviso to Section 149(1), 151, 151(1), 151(2), 151(i), 151(ii), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions01 Jun 2026Allowed
Sh. Arun Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2090
Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026Dismissed
Sh. Gaurav Rastogi (Legal Heir Of Late Smt. Asha Rastogi) Vs Income Tax Officer, Ward-1(3), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2089
Income-tax Act, 1961-Section 147, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions01 Jun 2026Allowed
IHD Hotels & Resorts Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2085
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions01 Jun 2026
Sh. Arvind Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2081
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions01 Jun 2026Allowed
Sh. Sudesh Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2076
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions01 Jun 2026Allowed
Sheeja Raj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2075
Income-tax Act, 1961-Section 147, 144