Tribunals and Commissions03 Jun 2026Dismissed
Kartar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2138
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 138 of 307
Tribunals and Commissions03 Jun 2026Allowed
Bhavya Chawla Vs National Faceless Assessment
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2216
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026Allowed
Sharmishtha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2214
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Manjeet Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2213
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026Allowed
Vishu Welfare Association Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2212
Income-tax Act, 1961-Section 143(1), 11, 139(1)
Tribunals and Commissions03 Jun 2026
Savita Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2211
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Neelam Vohra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2210
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jun 2026Allowed
Krishan Enterprises Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2209
Income-tax Act, 1961-Section 143(3), 119, 124(3), 143(2), 148, 127
Tribunals and Commissions03 Jun 2026Partly Allowed
Achchhey Lal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2208
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions03 Jun 2026Allowed
M/s Jai Santoshi Maa Educational and Charitable Trust Vs Income Tax Officer (Exemptions), Faridabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1465
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(ii)
Tribunals and Commissions03 Jun 2026
Deputy Commissioner Of Income Tax Vs M/s Lucere Lighting Solution Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1411
Income-tax Act, 1961-Section 147, 68, 148, 151, 151(ii), 144B, 292BFinance Act, 2021
Tribunals and Commissions03 Jun 2026
North Zone Chapter Of The Urological Society Of India Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1425
Income Tax Act, 1961-Section 12A(1)(c)(iii), 12A(1)(ac)(iii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii), 80G(5)(ii)(b)(B)
Tribunals and Commissions02 Jun 2026Allowed
Shri Radha Krishan Goshala Vs Exemptions Ward, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1660
Income-tax Act, 1961-Section 12AB, 80G
Tribunals and Commissions02 Jun 2026Allowed
M/s New Era Educational Society Vs Exemptions Ward, Rohtak
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1658
Income-tax Act, 1961-Section 12AB
Tribunals and Commissions02 Jun 2026
Maharishi Dayanand Saraswati Gaushala Vs CIT (Exemtpions)-Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2005
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions02 Jun 2026Allowed
M/s Cornell Overseas Pvt Ltd. Vs Dy. Comm. Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2007
Income Tax Act, 1961-Section 254, 143(3), 144C, 92C(2)
Tribunals and Commissions02 Jun 2026
Aggarsain Charitable Trust Vs CIT(Exemptions)- Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2124
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions02 Jun 2026Allowed
Vinod Kumar Madan Vs I.T.O. Ward-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1545
Income Tax Act, 1961-Section 143(1), 143(1)(a), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F
Tribunals and Commissions02 Jun 2026
Shashank Gupta HUF Vs Asstt. Commissioner Of Income Tax, Circle 2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1549
Income Tax Act, 1961-Section 147
Tribunals and Commissions02 Jun 2026Dismissed
Balkar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1546
Income Tax Act, 1961-Section 147, 144B