Tribunals and Commissions03 Jun 2026Dismissed
ACIT, Circle-22(2) New Delhi Vs Samsung C & T Corporation India Pvt Ltd
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1662
Income Tax Act, 1961-Section 250, 143(3), 144C(3), 144C
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2026
6,131 judgments · page 136 of 307
Tribunals and Commissions03 Jun 2026
Anoop Jain HUF Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1795
Income-tax Act, 1961-Section 10(38), 45, 47, 48, 68, 69C, 142(1), 143(1), 143(2), 143(3), 147, 148, 153, 250
Tribunals and Commissions03 Jun 2026Allowed
Basant Kumar Aggarwal Vs ITO, Ward 47(4)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1979
Income Tax Act, 1961-Section 143(2), 143(3), 145(3), 68, 69, 69A, 698, 69C, 69D, 271AAC(1), 115BE, 115BBE, 127, Chapter XIITaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions03 Jun 2026
Saroj Makan Vs ITO, Ward-40(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2136
Income Tax Act, 1961-Section 143(3), 148, 143(2), 55(2)(a)
Tribunals and Commissions03 Jun 2026
Deputy Commissioner Of Income Tax Vs M/s Lucere Lighting Solution Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2133
Income-tax Act, 1961-Section 147, 68, 148, 151, 144B, 151(ii), 292BFinance Act, 2021
Tribunals and Commissions03 Jun 2026
Tejinder Singh Vs Assessment Unit/Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2131
Income Tax Act, 1961-Section 250, 249(3)
Tribunals and Commissions03 Jun 2026
North Zone Chapter Of The Urological Society Of India Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2130
Income Tax Act, 1961-Section 12A(1)(c)(iii), 12A(1)(ac)(iii), 80G, 80G(5)(iii), 12A(1)(AC)(ii), 12AB(1)(b)(ii)(B), 80G(5)(ii)(b)(B)
Tribunals and Commissions03 Jun 2026Allowed
Dy. CIT Vs Rekha Khaitan
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2128
Income-tax Act, 1961-Section 69A, 69B, 698
Tribunals and Commissions03 Jun 2026Allowed
Glen Appliances Private Limited Vs ACIT, Central Circle-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2127
Income Tax Act, 1961-Section 250(6), 154, 143(3), 144C, 127(2), 124, 127, 92CA(3), 92C(3), 92CA(1), 92BA, 92CA(2A), 80-IC, 80-IA(8), 80-IA(10), 92BA(v), 80-IC(7), 270A, 270A(6), 143(2)Income Tax Rules-Rule 10AB, 10B(2)b, 10B(4)Finance Act, 2017
Tribunals and Commissions03 Jun 2026
Lotsawa Rinchen Zangpo Education Trust Vs Commissioner Of Income Tax (Exemptions)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2126
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 80G, 12A(1)(ac)(ii), 80G(5)(ii), 12AB
Tribunals and Commissions03 Jun 2026Partly Allowed
Income Tax Officer Vs VSM Township India Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2125
Income Tax Act, 1961-Section 250, 68, 132, 133A, 147, 148, 144B, 148A(b), 148A(d), 149(1)(b), 151, 143(2), 143(3)
Tribunals and Commissions03 Jun 2026Dismissed
ACIT Vs B R R Securities Pvt.Ltd.
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2018
Income Tax Act, 1961-Section 250, 153C, 153A, 143(3), 139(1), 68
Tribunals and Commissions03 Jun 2026Partly Allowed
M/s Continental Engines Pvt. Ltd. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2017
Income Tax Act, 1961-Section 143(3), 43(1), 41(1), 36(1)(iii)
Tribunals and Commissions03 Jun 2026Partly Allowed
M/s Continental Engines Pvt. Ltd. Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2016
Income Tax Act, 1961-Section 143(3), 43(1), 41(1), 36(1)(iii)
Tribunals and Commissions03 Jun 2026Partly Allowed
Anil Kumar Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2015
Income Tax Act, 1961-Section 132, 143(3), 234A, 234B, 234C
Tribunals and Commissions03 Jun 2026Partly Allowed
Aamby Valley Limited Vs Assistant Commissioner Of Income Tax, Appeal Central Circle- 01
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2014
Income-tax Act, 1961-Section 143(3), 14A, 40(a)(ia), 201(1), 36(1)(vii), 36(2), 371(1), 28(1), 68, 43B, 194JIncome-tax Rules-Rule 8D
Tribunals and Commissions03 Jun 2026Dismissed
Garima Leather Exports Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2013
Income Tax Act, 1961-Section 143(2), 143(3), 69A, 133(6)Constitution of India-Article 265
Tribunals and Commissions03 Jun 2026
Ayaan Buildcon Pvt. Ltd. Vs DCIT, Central Circle -29
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2012
Income Tax Act, 1961-Section 147, 143(3), 148, 153C, 68, 132(4), 131
Tribunals and Commissions03 Jun 2026
ITO, Ward-1(1)(3) Vs. Devarshi Pharma
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2011
Income Tax Act, 1961-Section 144, 69A, 142(1)
Tribunals and Commissions03 Jun 2026Dismissed
DCIT, Central Circle -28 Vs Vinod Gupta
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2010
Income Tax Act, 1961-Section 153C, 153C(1), 153A