COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2026

6,131 judgments · page 145 of 307

Tribunals and Commissions27 May 2026

Hy-Link Overseas Pvt. Ltd. Vs Assessment Unit(NFAC)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3162

Income Tax Act-Section 250, 147, 144B, 270A, 271AAC(1), 148A(d), 144, 69, 69ALimitation Act of 1963-Section 51

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Tribunals and Commissions27 May 2026

Mahipal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3161

Income Tax Act, 1961-Section 69A, 147, 148, 250, 250(2)(a)

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Tribunals and Commissions27 May 2026

Mukesh Kumar Aggarwal Vs The Income Tax Officer, Circle 22(2)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3166

Income-tax Act-Section 147, 143(3)

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Tribunals and Commissions27 May 2026

Mukesh Kumar Aggarwal Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3164

Income-tax Act-Section 147, 143(3)

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Tribunals and Commissions27 May 2026

Shri Balaji Infradevelopers Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3125

Income Tax Act, 1961-Section 250, 147, 144B, 148A(b), 148, 149Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions27 May 2026

Pret Study By Janak Fashions Private Limited Vs DCIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3150

Income-tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 68, 14A, 250(6), 250(4)Income-tax Rules, 1962-Rule 8D

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Tribunals and Commissions27 May 2026

Bijender Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3171

Income Tax Act, 1961-Section 250, 147, 144, 271AAC(1), 271AAC, 270A, 249(3)

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Tribunals and Commissions26 May 2026Allowed

Shri Langer Sewa Samiti Vs Exemption Ward Rohtak

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3240

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12A(1)(ac)(ii), 80G(5), 12A

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Tribunals and Commissions26 May 2026Allowed

Fab India Ltd. Vs DCIT, Circle 7(1)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3237

Income Tax Act, 1961-Section 143(1), 244A, 143(1)(a)(iv), 41, 143(3)

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Tribunals and Commissions26 May 2026

Indian Society Of Blood Transfusion And Immundhaematology Vs The Cit, Exemption

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3259

Income-tax Act-Section 12A(1)(ac)(ii)

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Tribunals and Commissions26 May 2026

Vintage Shades Vs ACIT

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3258

Income-tax Act, 1961-Section 143(3), 144B, 147, 148, 148A(d), 151Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions26 May 2026Dismissed

DCIT, Central Circle-32 Vs Indo Greenfuel Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3257

Income Tax Act, 1961-Section 153C, 153A

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Tribunals and Commissions26 May 2026Dismissed

DCIT, Central Circle-29 Vs JK Print Packs

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3256

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions26 May 2026

Indian Society of Blood Transfusion and Immundhaematology Vs The CIT, Exemption

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3255

Income-tax Act, 1961-Section 12A(1)(ac)(ii)

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Tribunals and Commissions26 May 2026

Anil Kumar Prasad Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3254

Income Tax Act, 1961-Section 153C, 153A

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Tribunals and Commissions26 May 2026Allowed

Sweta Anand Vs ITO Ward 5(2)(4), Noida

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3253

Income Tax Act, 1961-Section 250, 143(3)

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Tribunals and Commissions26 May 2026

Kamdhenu Enterprises Vs ITO Ward 47(1), Delhi

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3252

Income Tax Act, 1961-Section 250, 147(3), 144

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Tribunals and Commissions26 May 2026

Suresh Chandra Chaturvedi Vs Commissioner Of Income Tax (Appeal)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3251

Income Tax Act, 1961-Section 250, 143(3) r.w.s. Section 147

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Tribunals and Commissions26 May 2026

Lokendra Singh Vs ITO Ward 68(5)

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3250

Income Tax Act, 1961-Section 250, 143(3), 144B

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Tribunals and Commissions26 May 2026

Narender Kumar Vs Office Of The Commissioner Of Income Tax Appeal, Addl/Jcit(A)-4 Kolkata

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3249

Income Tax Act, 1961-Section 250, 144

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