High Courts22 Mar 2022Disposed Of
Ku. Kriti Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0052
Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 34 of 45
High Courts22 Mar 2022Disposed Of
Payal Chandrakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0051
Constitution Of India, 1950 — Article 21
High Courts21 Mar 2022Disposed Of
Anand Jataw Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0050
Constitution Of India, 1950 — Article 311(2)Arms Act, 1959 — Section 25Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005 — Section 8(3)
High Courts21 Mar 2022Dismissed
Raibahadur Nagesh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0049
National Investigation Agency Act, 2008 — Section 21(4)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 498A, 498B, 498C, 498D, 498E
High Courts21 Mar 2022Disposed Of
M/S Suresh Kumar Agrawal Vs South Eastern Coalfields Limited
Chhattisgarh High Court · (2022) 03 CHH CK 0048
High Courts21 Mar 2022Allowed
Sonu Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0047
National Investigation Agency Act, 2008 — Section 21(4)Code Of Criminal Procedure, 1973 — Section 438Explosive Act, 1884 — Section 9B
High Courts21 Mar 2022Allowed
Ramnath Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0046
Code Of Criminal Procedure, 1973 — Section 161, 175, 313, 374(2)Indian Penal Code, 1860 — Section 34, 302
High Courts21 Mar 2022Allowed
Vinit Lakda Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0045
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 323, 354, 376, 457, 511Protection of Children from Sexual Offences Act, 2012 — Section 7, 8, 10, 16, 17, 18
High Courts17 Mar 2022Dismissed
Arun Sinha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0028
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts17 Mar 2022Allowed
Omkar Prasad Agrawal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0027
Constitution Of India, 1950 — Article 227Chhattisgarh Excise Act, 1915 — Section 34(1)(a), 34(1)(b), 34(2), 47A(2), 47A(3), 47B
High Courts17 Mar 2022Disposed Of
Dhanesh Ram Nagvanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0026
High Courts17 Mar 2022Disposed Of
Mamta Kewat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0025
High Courts16 Mar 2022Allowed
Sachin Kumar Kesharwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0042
Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Mar 2022Allowed
Jagotin Bai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0041
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts16 Mar 2022Disposed Of
Haamid Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0040
High Courts16 Mar 2022Dismissed
Anjan Bhattacharya Vs Latika Arpita Bhattacharya
Chhattisgarh High Court · (2022) 03 CHH CK 0030
Limitation Act, 1963 — Section 5
High Courts16 Mar 2022Dismissed
Jagdishdas Vs Tuleshwardas
Chhattisgarh High Court · (2022) 03 CHH CK 0029
Code Of Civil Procedure, 1908 — Section 96
High Courts15 Mar 2022Dismissed
State Of Chhattisgarh Vs Lakhan Lal Sahu
Chhattisgarh High Court · (2022) 03 CHH CK 0043
Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506IIScheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts15 Mar 2022Disposed Of
Manoj Choube Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0039
High Courts15 Mar 2022Disposed Of
Tirith Lal Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0038