High Courts15 Mar 2022Allowed
Durga Singh Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0037
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 35 of 45
High Courts15 Mar 2022Disposed Of
Laxmi Manjare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0036
High Courts14 Mar 2022Allowed
Komeshwar Prasad Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0035
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Damage To Public Property Act, 1984 — Section 4Indian Penal Code, 1860 — Section 307
High Courts14 Mar 2022Dismissed
Khileshwar Purena Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0034
Representation Of The Peoples Act, 1950 — Section 13B(2)
High Courts14 Mar 2022Allowed
Mohammad Attaulla Vs Sarju Ram Gupta
Chhattisgarh High Court · (2022) 03 CHH CK 0033
High Courts14 Mar 2022Disposed Of
Rajesh Kumar Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0032
High Courts14 Mar 2022Dismissed
State Of Chhattisgarh Vs Mukesh Gupta
Chhattisgarh High Court · (2022) 03 CHH CK 0031
Indian Police Service (Cadre) Rules, 1954 — Rule 4(2)Administrative Tribunals Act, 1985 — Section 19
High Courts11 Mar 2022Allowed
Rakesh Kumar Mahout Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0023
Constitution Of India, 1950 — Article 330AIndian Penal Code, 1860 — Section 147, 149, 294, 499, 500, 506, 509
High Courts11 Mar 2022Allowed
Pradeep Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0019
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 302
High Courts11 Mar 2022Allowed
Baliram Mandavi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0018
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 302
High Courts11 Mar 2022Dismissed
Sujay Chatterjee @ Nigam Panda Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0017
Code Of Criminal Procedure, 1973 — Section 437(6), 482Indian Penal Code, 1860 — Section 467, 468, 471
High Courts10 Mar 2022Disposed Of
Dharmraj Prasad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0024
Rights of Persons with Disabilities Act, 2016 — Section 20, 20(5), 79, 80, 80(b)
High Courts10 Mar 2022Dismissed
Muchaki Bhima Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0021
National Investigation Agency Act, 2008 — Section 21(4)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148
High Courts10 Mar 2022Disposed Of
State Of Chhattisgarh Vs Dukhani Shah
Chhattisgarh High Court · (2022) 03 CHH CK 0020
Chhattisgarh Excise Act, 1915 — Section 34(1)(a)
High Courts09 Mar 2022Dismissed
Mahadev Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0022
High Courts08 Mar 2022Allowed
Trilok Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0016
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34A, 34(2)
High Courts07 Mar 2022Allowed
Nand Kumar Nishad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0013
Code Of Criminal Procedure, 1973 — Section 439Chhattisgarh Excise Act, 1915 — Section 34(2), 59A
High Courts07 Mar 2022Allowed
Nimish Kumar Ramteke Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 03 CHH CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 354, 377, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Mar 2022Disposed Of
Raju Sahu Vs Sundar Sahu
Chhattisgarh High Court · (2022) 03 CHH CK 0011
Limitation Act, 1963 — Article 120
High Courts04 Mar 2022Dismissed
Manish Kumar Singh Vs Union Of India
Chhattisgarh High Court · (2022) 03 CHH CK 0015