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Chhattisgarh High Court judgments, 2014

560 judgments · page 22 of 28

High Courts11 Mar 2014Dismissed

Mandhari Vs Jugo

Chhattisgarh High Court · (2014) 3 CGLJ 289

Chhattisgarh Land Revenue Code, 1959 — Section 165, 165(6), 170(1), 170-B, 257(L-1)Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 39(b), 46
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High Courts10 Mar 2014Dismissed

Kishan Shukla Vs Debnath

Chhattisgarh High Court · (2014) 4 CGLJ 519

Civil Procedure Code, 1908 (CPC) - Section 100 — Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12, 12(1), 12(1)(a), 12(1)(a)(e), 12(1)(e)
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High Courts10 Mar 2014Allowed

Chamandas Vs State of C.G.

Chhattisgarh High Court · (2014) 3 CGLJ 275

Criminal Procedure Code, 1973 (CrPC) — Section 231, 311, 482Evidence Act, 1872 — Section 138Penal Code, 1860 (IPC) — Section 302
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High Courts07 Mar 2014Dismissed

Shiv Kumar Vs Raj Kumar

Chhattisgarh High Court · (2014) 3 CGLJ 214 : (2014) 3 MPJR 12

Civil Procedure Code, 1908 (CPC) — Section 100, 11, 96
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High Courts07 Mar 2014Dismissed

John Peter Vs Balraj Yadav

Chhattisgarh High Court · (2014) 3 CGLJ 203 : (2014) 5 MPHT 84 : (2014) 4 MPJR 47

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 55
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High Courts07 Mar 2014Dismissed

Tulsi Devi Vs Meenabai

Chhattisgarh High Court · AIR 2014 Chh 102 : (2014) 4 CGLJ 574

Civil Procedure Code, 1908 (CPC) — Section 100, 80Electricity Act, 1910 — Section 24Limitation Act, 1963 — Section 15, 15(2), 3, 5
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High Courts07 Mar 2014Dismissed

Banshi Vs Sukhdas

Chhattisgarh High Court · (2014) 3 CGLJ 267

Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 52
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