COURT ARCHIVE

Chhattisgarh High Court judgments, 2014

560 judgments · page 24 of 28

High Courts21 Feb 2014Dismissed

Kamal Sharma Vs Jethi Bai

Chhattisgarh High Court · (2014) 3 CGLJ 491 : (2014) 2 CGLJ 432

Civil Procedure Code, 1908 (CPC) — Section 100, 105, 105(1), 115, 96Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts21 Feb 2014

Dinesh Kumar Golechha Vs Meena Bai Yadav

Chhattisgarh High Court · (2015) 3 ACC 236 : (2015) ACJ 941 : (2015) 2 AnWR 764 : (2014) 3 CGLJ 478

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 23 Rule 1Employees Compensation Act, 1923 — Section 22, 3(b), 30, 4(A)(3), 4(A)(3)(b)
High Courts21 Feb 2014Dismissed

Sheela Paul Vs Pradyut Paul

Chhattisgarh High Court · (2014) 3 CGLJ 451

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151, 24Hindu Marriage Act, 1955 — Section 13(a), 9
High Courts21 Feb 2014

Chief Executive Officer Vs Chandrika Bai

Chhattisgarh High Court · (2014) LabIC 3697 : (2014) 3 MPJR 51

Employees Compensation Act, 1923 — Section 10, 30Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 15, 15A, 2(1), 26, 28
High Courts20 Feb 2014Dismissed

Hemlal Jaiswal Vs Chakradhar and Others

Chhattisgarh High Court · (2014) 2 CGLJ 605

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Constitution of India, 1950 - Article 227 — Representation of the People Act, 1951 - Section 82, 86(4)
High Courts20 Feb 2014Dismissed

Vijay Ben Patel Vs State of C.G.

Chhattisgarh High Court · (2014) 3 CGLJ 77

Chhattisgarh Land Revenue Code, 1959 — Section 158, 158(3), 165(7-b)Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 39(b), 46
High Courts20 Feb 2014Allowed

Shyambai Vs Prem

Chhattisgarh High Court · (2014) 3 CGLJ 233 : (2014) 4 MPJR 7

Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Feb 2014Dismissed

Vijay Ben Patel Vs State of Chhattisgarh

Chhattisgarh High Court · (2014) 1 CG.L.R.W. 199

Chhattisgarh Land Revenue Code, 1959 — Section 158, 158(3), 165(7-b)Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 39(b), 46
High Courts19 Feb 2014Allowed

Kumbhaj Vs State of C.G.

Chhattisgarh High Court · (2014) 2 CGLJ 221

Criminal Procedure Code, 1973 (CrPC) — Section 437AEvidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Feb 2014Allowed

Ram Kumar Vs State of C.G.

Chhattisgarh High Court · (2014) 1 CG.L.R.W. 348 : (2014) 2 CGLJ 393 : (2014) CriLJ 2679 : (2014) 5 MPHT 65 : (2014) 2 MPJR 21

Criminal Procedure Code, 1973 (CrPC) — Section 437-AEvidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 302