High Courts26 Mar 2014Dismissed
S.R. Kashyap Vs State of C.G.
Chhattisgarh High Court · (2014) 3 MPHT 102
Representation of the People Act, 1951 — Section 28-A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2014
560 judgments · page 21 of 28
High Courts26 Mar 2014Dismissed
Ghanshyam Lal Shav Vs State of M.P.
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 290 : (2014) 3 CGLJ 336
Drugs and Cosmetics Act, 1940 — Section 27(b)(ii), 28
High Courts26 Mar 2014
South Eastern Coalfields Ltd. Vs Madhuri Kaushik
Chhattisgarh High Court · (2015) 3 ACC 926 : (2015) ACJ 1674 : (2014) 4 MPHT 46
Motor Vehicles Act, 1988 — Section 166, 2(28)
High Courts25 Mar 2014
Sarojnibai Vs Lakkhuram
Chhattisgarh High Court · (2015) 1 CGLJ 481
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 11, 12, 14, 2, 2(c)
High Courts24 Mar 2014
Kirtanlal Patel Vs Subadra and Others
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 380
Civil Procedure Code, 1908 (CPC) — Section 100, 96Limitation Act, 1963 — Section 5
High Courts24 Mar 2014Dismissed
Sukhambai Vs State of C.G.
Chhattisgarh High Court · (2014) 3 CGLJ 208
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 52, 52(3), 55
High Courts21 Mar 2014
Supanta Bai and Others Vs Lok Singh and Others
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 407 : (2015) 1 CGLJ 69 : (2015) 2 MPHT 39
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 16, Order 41 Rule 17, Order 41 Rule 17(1), Order 41 Rule 41, Order 41 Rule 41
High Courts21 Mar 2014
State of M.P. (Now C.G.) Vs Dinesh Kumar Khare
Chhattisgarh High Court · (2015) 1 CGLJ 83
Chhattisgarh Land Revenue Code, 1959 — Section 257, 257(f), 57(2), 57(3)Civil Procedure Code, 1908 (CPC) — Section 100, 57, 57(2), 57(3), 80Limitation Act, 1963 — Section 15, 15(2)
High Courts21 Mar 2014
Pratap Ram Sandilya Vs State of C.G.
Chhattisgarh High Court · (2014) 4 MPHT 82
Hindu Adoptions and Maintenance Act, 1956 — Section 12
High Courts21 Mar 2014
Yashwant Raj Vs Sadanand Singh
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 385 : (2015) 1 CGLJ 94 : (2014) 3 MPHT 1
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 151, 96
High Courts21 Mar 2014Allowed
Ajay Jaiswal Vs Chhattisgarh State Election Commission
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 296 : (2014) 3 CGLJ 351
Chhattisgarh Municipal Act, 1961 — Section 32, 32(C), 32-A, 32-B, 32-CConstitution of India, 1950 — Article 226, 243(ZA)Madhya Pradesh Municipal Corporation Act, 1956 — Section 14-C
High Courts21 Mar 2014Dismissed
Raj Mohan Dewangan Vs State of C.G.
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 400 : (2015) 1 CGLJ 107 : (2014) 4 MPHT 24
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 43 Rule 43, Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9
High Courts21 Mar 2014
Mina Sharma Vs Shri Satyanarayan Mandir Samitee
Chhattisgarh High Court · (2014) 1 CG.L.R.W. 260 : (2015) 1 CGLJ 30 : (2014) 4 MPHT 84
Civil Procedure Code, 1908 (CPC) — Section 100, 96Constitution of India, 1950 — Article 141Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 3, 3(2)
High Courts21 Mar 2014Dismissed
Shree Sita Agro Foods Pvt. Ltd. Vs State of C.G.
Chhattisgarh High Court · (2014) 4 MPHT 18
Constitution of India, 1950 — Article 226, 38, 39
High Courts21 Mar 2014Allowed
Atma Ram Vs State of Chhattisgarh
Chhattisgarh High Court · (2014) 4 CGLJ 150 : (2014) CriLJ 3828 : (2015) 2 Crimes 662 : (2015) 1 DMC 423 : (2014) 4 RCR(Criminal) 848
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 498A, 498-A
High Courts20 Mar 2014Partly Allowed
Mohd. Arshad Khan Vs Bar Council of India
Chhattisgarh High Court · AIR 2014 Chh 105 : (2014) 1 CG.L.R.W. 478 : (2014) 4 MPJR 67
Advocates Act, 1961 — Section 15(2), 2(1)(d), 2(1)(e), 2(1)(m), 3
High Courts20 Mar 2014Dismissed
R.R. Roy Vs D. Nandi
Chhattisgarh High Court · (2014) 3 MPHT 56
Chhattisgarh Land Revenue Code, 1959 — Section 170B, 210, 50, 50(1), 56Constitution of India, 1950 — Article 227
High Courts13 Mar 2014
Gopal Daga Vs Parasmal Ostwal
Chhattisgarh High Court · (2014) 2 CGLJ 566 : (2014) 4 MPJR 18
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 96
High Courts13 Mar 2014Dismissed
Ballu Ram Sahu Vs Lata Sahu
Chhattisgarh High Court · (2014) 3 CGLJ 99 : (2015) 2 MPHT 110 : (2014) 4 MPJR 38
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 11, 115
High Courts12 Mar 2014Partly Allowed
Hemant Kumar Vs Kamal Sethia and Others
Chhattisgarh High Court · (2015) 3 ACC 538 : (2015) ACJ 1122