High Courts27 Feb 2012Dismissed
Ramaiya and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 02 CHH CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 326, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 28 of 35
High Courts27 Feb 2012Dismissed
Ammalal Chouhan Vs State of Madhya Pradesh (now Chhattisgarh)
Chhattisgarh High Court · (2012) 02 CHH CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 4Madhya Pradesh Land Revenue Code, 1959 — Section 165(6), 170B
High Courts27 Feb 2012Dismissed
Atmaram Ledwani Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0016
High Courts27 Feb 2012Dismissed
Rahul Sahu and Others Vs Pt. Ravishankar University and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0015
High Courts27 Feb 2012Dismissed
Dineshwar Poya Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0003
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 2012Allowed
Sushil Kumar Banchhor and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 MPHT 47
High Courts23 Feb 2012Allowed
Central Mine Planning and Design Institute Ltd. Vs Shri Saurav Agrawal and Another
Chhattisgarh High Court · (2012) 2 CGBCLJ 261
Arbitration and Conciliation Act, 1996 — Section 16(2), 31(3), 34(2), 37
High Courts23 Feb 2012
Mukesh Gupta and Others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 02 CHH CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 254, 294, 323, 34, 353Probation of Offenders Act, 1958 — Section 3, 4
High Courts23 Feb 2012
Commissioner of Sales Tax Vs Aaditya Agencies Bilaspur
Chhattisgarh High Court · (2012) 02 CHH CK 0014
Chhattisgarh Vanijyik Kar Adhiniyam, 1994 — Section 70(5)Constitution of India, 1950 — Article 14Madhya Pradesh General Sales Tax Act, 1958 — Section 1(8), 17(3), 2(1), 22(1), 22(1A)
High Courts22 Feb 2012
Chagan Singh Thakur and Another Vs Varun Kumar Bagade and Others
Chhattisgarh High Court · (2013) ACJ 2083
Workmens Compensation Act, 1923 — Section 22, 3, 3(1)
High Courts22 Feb 2012
Balla alias Santosh Kumar Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 2 CGBCLJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XI), 3(2)(V)
High Courts22 Feb 2012Allowed
O P Verma and others Vs State of Chhattisgarh and another
Chhattisgarh High Court · (2012) 3 MPHT 42
Constitution of India, 1950 — Article 14
High Courts22 Feb 2012
Laxman Lalwani Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) CriLJ 2871
Penal Code, 1860 (IPC) — Section 279, 307, 326, 337, 338
High Courts22 Feb 2012
Rajkumar Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CGBCLJ 393
Penal Code, 1860 (IPC) — Section 34, 363, 366, 376
High Courts22 Feb 2012
Jeevan Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 2 CGBCLJ 288
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 27, 9
High Courts22 Feb 2012Allowed
Naresh Kumar Satnami Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) CriLJ 3665
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Feb 2012Allowed
Rambharose Urvasa Vs Bharat Refractories Ltd. and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 348 : (2013) 136 FLR 261
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 17, 29(2), 5Madhya Pradesh Industrial Relations Act, 1960 — Section 1(3)
High Courts21 Feb 2012Dismissed
Omendra Shah Kunjam Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0085
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 2012
Dhruv Kumar Dubey Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CGBCLJ 416 : (2012) CriLJ 2196
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 258, 309, 311Penal Code, 1860 (IPC) — Section 120B, 407, 409, 420, 468
High Courts21 Feb 2012Dismissed
Dr. Smt. Ansuiya Dutt Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0013