High Courts01 Mar 2012Allowed
Mumtaz and Another Vs State of MP. (Now Chhattisgarh)
Chhattisgarh High Court · (2012) 3 Crimes 592
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 27 of 35
High Courts01 Mar 2012
Pt. Ravishankar Shukla University and Another Vs Sumit Kumar Soni
Chhattisgarh High Court · AIR 2012 Chh 84
High Courts01 Mar 2012Dismissed
Bhuwan Lal Sahu (Adv.) Vs Leeladhar Prasad Chandrakar and Others Leeladhar Prasad Chandrakar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 123
Constitution of India, 1950 — Article 166
High Courts01 Mar 2012Dismissed
Devkumar Vs Mahesh Thakur and Khilendra Chandrakar Branch Manager Reliance General Insurance Co Ltd District Raipur CG
Chhattisgarh High Court · (2012) 03 CHH CK 0031
Motor Vehicles Act, 1988 — Section 173
High Courts01 Mar 2012Allowed
Dhuniram Kurre Vs Ramkunwar, Manharan Khande, Ku Laxman and Ramkumar ICICI Lombard Motor Insurance Company Limited Bilaspur CG
Chhattisgarh High Court · (2012) 03 CHH CK 0030
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 12Motor Vehicles Act, 1988 — Section 166, 173
High Courts01 Mar 2012Dismissed
O.S. Vasukuttan Vs Industrial Court Chhattisgarh and Another
Chhattisgarh High Court · (2012) 03 CHH CK 0029
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 — Section 31(2), 61
High Courts01 Mar 2012Dismissed
Jai Kumar Agrawal Dead Kamla Devi Agrawal Wo Jai Kumar Vs The Municipal Corporation Durg
Chhattisgarh High Court · (2012) 03 CHH CK 0026
Penal Code, 1860 (IPC) — Section 408
High Courts29 Feb 2012
State of Chhattisgarh Vs Nahru
Chhattisgarh High Court · (2012) CriLJ 2590
Penal Code, 1860 (IPC) — Section 276, 361, 363, 366, 376
High Courts29 Feb 2012Dismissed
Virendra Bhagat Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 02 CHH CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 506
High Courts29 Feb 2012Dismissed
The State of Chhattisgarh Vs Ramlal Yadav and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 137 : (2012) CriLJ 3661
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173(2), 209, 313Evidence Act, 1872 — Section 145, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts29 Feb 2012Dismissed
Chitranjan Das and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0001
Constitution of India, 1950 — Article 166, 226, 309, 311, 311(1)
High Courts28 Feb 2012Dismissed
Shatruhan Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 02 CHH CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 397, 459
High Courts28 Feb 2012Dismissed
Sona Rakshel Vs Vinod Kumar Nayak
Chhattisgarh High Court · AIR 2012 Chh 100
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 11, 5
High Courts28 Feb 2012
Dwarika Prasad Kurmi and Others Vs Smt Meena Bai and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts28 Feb 2012Dismissed
Brajendra Singh Vs Smt. Renu Singh
Chhattisgarh High Court · AIR 2012 Chh 152 : (2013) 1 DMC 220 : (2012) 3 MPHT 79
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13
High Courts28 Feb 2012Dismissed
Virgo Softech Limited Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 02 CHH CK 0039
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts28 Feb 2012
Mohd. Shamim and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CGBCLJ 299
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 511
High Courts28 Feb 2012Allowed
Chandra Kumar and Others Vs Aswani Kumar and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 34
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 63, 68Succession Act, 1925 — Section 63
High Courts28 Feb 2012
Vishal and Others Vs Ramjee and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 87
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 60(b)Registration Act, 1908 — Section 17, 49
High Courts28 Feb 2012Allowed
Uttam Chandra Meshram Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 313
Constitution of India, 1950 — Article 226