High Courts20 Sept 2011
Suhawan Bai and Another Vs Rashmi Kaur Domeer and Others
Chhattisgarh High Court · (2012) 2 MPHT 76 : (2012) 4 MPJR 54
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 9 of 33
High Courts19 Sept 2011Allowed
M/s. Laxmi Construction Company Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 308
Constitution of India, 1950 — Article 14, 142Partnership Act, 1932 — Section 32(2)
High Courts19 Sept 2011Dismissed
Maimuna Bibi and Others Vs Guru Prasad Jaiswal and Another
Chhattisgarh High Court · (2012) 2 MPJR 88
Motor Vehicles Act, 1988 — Section 140, 140(1), 147, 163A, 166
High Courts19 Sept 2011Allowed
National Insurance Company Ltd. Vs Bahal Ram Verma and Others
Chhattisgarh High Court · (2012) 4 MPJR 16
Motor Vehicles Act, 1988 — Section 149(2), 166, 170
High Courts19 Sept 2011Allowed
M/s. Laxmi Construction Co. Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2012 Chh 6
Constitution of India, 1950 — Article 14, 142Partnership Act, 1932 — Section 32(2)
High Courts17 Sept 2011Dismissed
Bhukhan and Others Vs Kaushalya Bai and others
Chhattisgarh High Court · (2011) 2 CGBCLJ 302
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 11, 18, 5, 7Hindu Succession Act, 1956 — Section 23
High Courts16 Sept 2011Allowed
Devnarayan @ Devlal Vs State Of C.G.
Chhattisgarh High Court · (2011) 2 CGBCLJ 318 : (2012) 1 CGLJ 199
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302
High Courts16 Sept 2011Allowed
Dr. Basant Kumar Sahoo Vs State of C.G. and Another
Chhattisgarh High Court · (2012) 1 CGLJ 185
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 405, 406, 415, 420
High Courts14 Sept 2011Allowed
Amar Singh Vs Sub Area Manager and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 332 : (2012) 1 MPJR 21
High Courts13 Sept 2011Dismissed
The Mennonite Board of Christian Education and Another Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 09 CHH CK 0060
Constitution of India, 1950 — Article 30, 30(1)
High Courts13 Sept 2011Dismissed
Vinod Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2011) 5 MPHT 46
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts13 Sept 2011
Parasnath Naik Vs Durga Prasad Naik
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 168 : (2011) 2 CGBCLJ 109 : (2011) 4 CGLJ 618 : (2011) 5 MPHT 4
Criminal Procedure Code, 1973 (CrPC) — Section 262, 263, 264, 265Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts13 Sept 2011
Rajendra Sharma @ Raju Sharma and Another Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGBCLJ 113 : (2011) 4 CGLJ 595 : (2011) 5 MPHT 27
Electricity Act, 2003 — Section 136, 139Penal Code, 1860 (IPC) — Section 305, 306
High Courts12 Sept 2011Dismissed
Shiv Kumar and Others Vs Union of India and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 127
High Courts12 Sept 2011
Smt Punimati and Parwati Bai Vs State of Chhattisgarh and Others and Smt Punimati Bai and Others
Chhattisgarh High Court · (2011) 09 CHH CK 0061
Chhattisgarh Panchayat (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1995 — Rule 11Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 3, Order 14 Rule 4
High Courts12 Sept 2011Allowed
P.K. Mohanan Vs Steel Authority of India Ltd. and Another
Chhattisgarh High Court · (2011) 2 CGBCLJ 295 : (2012) 2 MPJR 32
High Courts12 Sept 2011
Smt. Savita Soni and Others Vs Benuram and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 118 : (2011) 5 MPHT 30
Motor Vehicles Act, 1988 — Section 166
High Courts12 Sept 2011
The Oriental Insurance Company Limited Vs Tameshwar Thakur and another
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 359 : (2012) 2 MPHT 28
Central Motor Vehicles Rules, 1989 — Rule 14, 16Motor Vehicles Act, 1988 — Section 10, 14, 166, 2, 2(10)
High Courts12 Sept 2011Dismissed
Association of Private Professional Institutions of Chhattisgarh Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2012) 3 MPJR 21
Constitution of India, 1950 — Article 254
High Courts12 Sept 2011
Commissioner of Income Tax Vs M/s. Bhilai Management Service Pvt. Ltd.
Chhattisgarh High Court · (2012) 4 MPJR 24
Income Tax Act, 1961 — Section 11, 12, 14, 143(2), 22