High Courts13 Jan 2011Allowed
National Insurance Company Limited Vs Harmit Singh and Others
Chhattisgarh High Court · (2011) 2 CGLJ 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 33 of 33
High Courts12 Jan 2011
Latel Kumar Vs Shri Biselal Kurre and Others
Chhattisgarh High Court · (2011) 2 CGLJ 508
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 112
High Courts12 Jan 2011Dismissed
Yuvraj Dewangan Vs Chief Executive Officer and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 199
High Courts11 Jan 2011
National Insurance Co. Ltd. Vs Kushal Salma and Others
Chhattisgarh High Court · (2011) 2 CGLJ 243 : (2011) 4 TAC 192
Motor Vehicles Act, 1988 — Section 147, 166, 2(14), 2(39), 2(44)Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts11 Jan 2011Allowed
Sukhdeo Singh Bachchu Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 466
Forest Act, 1927 — Section 33(1)(a), 41, 52, 52(3)
High Courts11 Jan 2011Allowed
Santosh Singh Vs State of M.P. (now State of Chhattisgarh)
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 303 : (2011) CriLJ 1391
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2011
Dukhwaram Tandan and Others Vs Rabibahadur and Others
Chhattisgarh High Court · (2011) 2 CGLJ 277
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts10 Jan 2011Dismissed
State of Chhattisgarh Vs M/s. Raipur Metal Products Private Limited and others
Chhattisgarh High Court · AIR 2011 Chh 131 : (2011) 3 MPHT 34
Land Acquisition Act, 1894 — Section 11, 18, 3(b), 50, 54
High Courts10 Jan 2011Allowed
Iffco Tokio General Insurance Co. Ltd. Vs Smt. Subhni and Others
Chhattisgarh High Court · (2012) ACJ 1048 : AIR 2011 Chh 115
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 163, 165
High Courts07 Jan 2011Allowed
Oriental Insurance Co. Pvt. Ltd. Vs Kamala Soni and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 417 : (2011) 1 CGBCLJ 110 : (2011) 2 MPHT 54 : (2012) 4 TAC 280
Motor Vehicles Act, 1988 — Section 10, 14, 14(2)(a), 18, 2
High Courts07 Jan 2011Allowed
Oriental Insurance Company Ltd. Vs (Smt.) Dhurputa and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 93
Motor Vehicles Act, 1988 — Section 147, 149, 165, 168, 173
High Courts07 Jan 2011Allowed
Raffail Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 300
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts07 Jan 2011
Babloo Alias Babulal and Another Vs State of Madhya Pradesh
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 376
High Courts07 Jan 2011Allowed
Ashok Kumar Chandrakar Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 23 : (2011) 2 MPJR 37
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 165APrevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts06 Jan 2011
Afroz Vs State of Chhattisgarh and others
Chhattisgarh High Court · (2011) 4 RCR(Criminal) 166
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 267, 269
High Courts04 Jan 2011Dismissed
United India Insurance Co. Ltd. Vs Bharat Kumar Lohar and Other
Chhattisgarh High Court · (2011) 1 CGBCLJ 134
Motor Vehicles Act, 1988 — Section 140, 142, 143, 163A, 170
High Courts04 Jan 2011Dismissed
Smt. Sakun Kushwaha and Others Vs Dhaniram and Another
Chhattisgarh High Court · AIR 2011 Chh 103
Motor Vehicles Act, 1988 — Section 163A
High Courts03 Jan 2011Allowed
Yavnesh Kumar Sahu and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 Crimes 601
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts03 Jan 2011Dismissed
Mehttar Ram and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) CriLJ 1584
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 34