High Courts21 Jan 2011
Santosh Kumar Kashyap Vs Tijauram Sahu and Others
Chhattisgarh High Court · (2011) 2 CGLJ 206
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 32 of 33
High Courts21 Jan 2011Dismissed
Smt. Basanti Bai and Another Vs Ishwar Kumar Sahu and Others
Chhattisgarh High Court · AIR 2011 Chh 86 : (2011) 2 CGLJ 338
Motor Vehicles Act, 1988 — Section 166
High Courts20 Jan 2011Allowed
Dhaniram and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 459
High Courts20 Jan 2011Dismissed
Nand Kumar Agrawal Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 323 : (2011) 2 Crimes 242
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 409
High Courts20 Jan 2011Allowed
Jaikamal Khande Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CG.L.R.W. 415
High Courts19 Jan 2011
Mohd. Azhar Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 01 CHH CK 0046
Penal Code, 1860 (IPC) — Section 107, 306
High Courts19 Jan 2011Dismissed
Smt. Kavita Nath Vs Arun Kumar Bengali
Chhattisgarh High Court · (2011) 1 CGBCLJ 188
Civil Procedure Code, 1908 (CPC) — Section 23, 23(3), 25Constitution of India, 1950 — Article 226, 32
High Courts19 Jan 2011Dismissed
Ganesh Kumar Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 197
Penal Code, 1860 (IPC) — Section 307, 324, 34, 498A
High Courts18 Jan 2011Allowed
Urmila Bai Vs Smt. Foolkumari and Others
Chhattisgarh High Court · AIR 2011 Chh 87
chhattisgarh Panchayat (Election Petitions, Corrupt Practices and Disqualification for Membership) Rules, 1995 — Rule 11, 11(1)Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 122Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 3, Order 14 Rule 4
High Courts18 Jan 2011Allowed
Asgar Ali Vs Amna Bi
Chhattisgarh High Court · (2011) 2 CG.L.R.W. 474 : (2011) 1 CGBCLJ 119 : (2011) 3 MPHT 98
Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 2(1)(k), 2(k), 250, 250ASpecific Relief Act, 1963 — Section 6
High Courts18 Jan 2011Allowed
Madhu Bai Vs Setram
Chhattisgarh High Court · (2011) 1 CGBCLJ 114 : (2011) 2 CGLJ 203
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)
High Courts18 Jan 2011Allowed
Rajesh Pathak alias Pramod Pathak Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 287 : (2011) 2 Crimes 290 : (2001) 1 MPJR 34
Arms Act, 1959 — Section 25(1B)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts17 Jan 2011
Bhagwan Das Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 129
Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 154(3), 156(3), 173
High Courts17 Jan 2011Dismissed
Arun Kumar Vs Gulam Das and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 127
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts17 Jan 2011Dismissed
Abhishek Dwivedi Vs Bharat Aluminium Company Ltd. and Others
Chhattisgarh High Court · (2011) 3 CGLJ 326
Land Acquisition Act, 1894 — Section 4(1)
High Courts17 Jan 2011Dismissed
Surjit Singh and Another Vs Lekhu Das and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 375
Trusts Act, 1882 — Section 82
High Courts14 Jan 2011Allowed
Prakash Singh Chandel Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 4 MPHT 47
High Courts14 Jan 2011Allowed
Dataram Banjare Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) CriLJ 2013 : (2011) 3 RCR(Criminal) 869
Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 161, 165A
High Courts13 Jan 2011Allowed
Anil Kumar Kaushik Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 Crimes 595
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(I), 450
High Courts13 Jan 2011Allowed
State of Chhattisgarh Vs Bharat Lal and Other
Chhattisgarh High Court · (2011) 1 CGBCLJ 154
Industrial Disputes Act, 1947 — Section 25B, 25F