High Courts28 Jan 2011Allowed
Bhagwat Sahu Vs State of M.P.
Chhattisgarh High Court · (2011) 3 CGLJ 337
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 304B(1), 306, 34
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 31 of 33
High Courts28 Jan 2011Dismissed
Radheshyam @ Ulla Vs Bangu and Others
Chhattisgarh High Court · (2011) 2 CGLJ 10
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jan 2011Dismissed
Bhuneshwar @ Aata Vs State of C.G.
Chhattisgarh High Court · (2011) 2 CGLJ 248
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 2011Dismissed
Priya Bakers (P) Ltd. Vs Union of India
Chhattisgarh High Court · (2012) 282 ELT 190
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G
High Courts27 Jan 2011Allowed
Oriental Insurance Company Limited Vs Dauwa Ram Dewangan and Others
Chhattisgarh High Court · (2011) 1 TAC 258
Motor Vehicles Act, 1988 — Section 134, 166, 181, 3, 4Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts27 Jan 2011
Jagdish Vs State of M.P.
Chhattisgarh High Court · (2012) 1 CGLJ 489
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 511
High Courts27 Jan 2011Dismissed
Sunil Kumar Sharma Vs Foolmati
Chhattisgarh High Court · (2011) 1 CGBCLJ 192
Motor Vehicles Act, 1988 — Section 140, 162, 166, 168, 177
High Courts27 Jan 2011Dismissed
Vinod Kumar Agrawal and Others Vs Hindustan Petroleum Corporation Ltd. and Others
Chhattisgarh High Court · (2011) 2 CGLJ 501
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2
High Courts27 Jan 2011Allowed
Durga Prasad alias Babla Vs State of C.G.
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 337 : (2011) 2 CGLJ 225 : (2011) 2 Crimes 292
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 363, 366, 376(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts27 Jan 2011Allowed
Sandeep Kumar Shrivastava Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 CGBCLJ 104
High Courts27 Jan 2011Dismissed
Rajesh Kumar and Others Vs Pichda Ram and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 202
Motor Vehicles Act, 1988 — Section 166, 2
High Courts27 Jan 2011
Satyabhama @ Sohagbati and Others Vs Smt. Kamladevi and Others
Chhattisgarh High Court · (2011) 4 CGLJ 610
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 50Hindu Marriage Act, 1955 — Section 16, 5
High Courts27 Jan 2011Allowed
Ramlal alias Raju Satnami Vs State of M.P.
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 333 : (2011) 1 CGBCLJ 116 : (2011) 2 CGLJ 255 : (2011) 2 Crimes 302
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 506B
High Courts25 Jan 2011Allowed
Oriental Insurance Company Ltd. Vs Shivratan Singh and Others
Chhattisgarh High Court · AIR 2011 Chh 107
Motor Vehicles Act, 1988 — Section 14
High Courts25 Jan 2011Allowed
Rajesh Kumar Shukla Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 1 CGBCLJ 156
High Courts25 Jan 2011Allowed
Mafidar Vs State of M.P.
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 362 : (2011) 2 CGLJ 212 : (2011) 2 Crimes 297
Criminal Procedure Code, 1973 (CrPC) — Section 313Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts25 Jan 2011Dismissed
Jitendra Raj Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 358
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 13, 13(4)(ii), 13(6), 17, 17(4)Constitution of India, 1950 — Article 15(4), 16(4), 243D, 243D(1), 243D(4)
High Courts24 Jan 2011
Durgaram and Another Vs Yadavram and Others
Chhattisgarh High Court · AIR 2011 Chh 84
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 165(1), 166(1)
High Courts24 Jan 2011
D.A. Kumar and Others Vs State of C.G. and Another
Chhattisgarh High Court · (2011) 2 CG.L.R.W. 35 : (2011) 4 CGLJ 303
Criminal Procedure Code, 1973 (CrPC) — Section 107, 107(1), 108, 109, 110
High Courts21 Jan 2011Allowed
Ram Ashish Shrivastav and Others Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2011) 1 CG.L.R.W. 204 : (2011) 129 FLR 466