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COURT ARCHIVE

Chhattisgarh High Court judgments, 2011

659 judgments · page 10 of 33

High Courts09 Sept 2011Dismissed

Jitendra Kumar Lal Vs State of C.G. and Others

Chhattisgarh High Court · (2011) 2 CGBCLJ 121 : (2012) 1 CGLJ 283

Chhattisgarh Excise Act, 1915 — Section 62(2), 62(3)Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002 — Rule 6, 8
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High Courts09 Sept 2011Allowed

Dinesh Soni Vs State of C.G.

Chhattisgarh High Court · (2011) 2 CGBCLJ 179 : (2012) 1 CGLJ 6

Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Penal Code, 1860 (IPC) — Section 109, 201, 34, 392, 394
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High Courts09 Sept 2011Dismissed

Pukhraj Golchha Vs Anand Kumar Jain

Chhattisgarh High Court · (2011) 3 CG.L.R.W. 149 : (2011) 2 CGBCLJ 138 : (2012) 1 CGLJ 228

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 2Succession Act, 1925 — Section 370, 372, 374, 381, 383
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High Courts07 Sept 2011Dismissed

Kaushalya and Others Vs Bhukhan and Others

Chhattisgarh High Court · (2011) 3 CG.L.R.W. 353 : (2012) 1 CGLJ 331

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 11, 18, 5, 5(3), 7Hindu Succession Act, 1956 — Section 23
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High Courts06 Sept 2011

Kamlesh and Others Vs State of C.G.

Chhattisgarh High Court · (2011) 3 CG.L.R.W. 229 : (2011) 2 CGBCLJ 153 : (2012) 1 CGLJ 250

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 302, 304B, 34, 498A
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High Courts05 Sept 2011Allowed

Sahdeo and Others Vs Sumanlata

Chhattisgarh High Court · (2011) 3 CG.L.R.W. 281 : (2011) 2 CGBCLJ 115 : (2012) 1 CGLJ 86

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 482
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