High Courts24 Aug 2011Allowed
Kantibai and Others Vs Noharram and Others
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 223
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Chhattisgarh High Court judgments, 2011
659 judgments · page 12 of 33
High Courts23 Aug 2011Allowed
Satyendra Prasad Vs State of M.P. (NOW C.G.)
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 135 : (2011) 1 CGBCLJ 463 : (2012) 1 CGLJ 27
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts23 Aug 2011
Commissioner of Income Tax Jabalpur Vs Sitaram Anil kumar Raipur
Chhattisgarh High Court · (2011) 1 CGBCLJ 502
Income Tax Act, 1961 — Section 131, 256(1), 28, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts23 Aug 2011Allowed
Arun Kumar Singh and Other Vs Gulam Mohammed @ Nawab and Other
Chhattisgarh High Court · (2011) 1 CGBCLJ 505
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts19 Aug 2011
Atal Shrivastava Vs State of C.G.
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 142 : (2012) 1 CGLJ 20
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 294, 307, 323, 332
High Courts19 Aug 2011Dismissed
Sandeep Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 4 MPHT 106
Chhattisgarh Excise Act, 1915 — Section 34(1), 47A, 6A, 6CCriminal Procedure Code, 1973 (CrPC) — Section 397(1), 398, 482, 6Essential Commodities Act, 1955 — Section 3, 7
High Courts18 Aug 2011
Keshari and Others Vs State of C.G.
Chhattisgarh High Court · (2011) 4 CGLJ 475
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts18 Aug 2011Dismissed
Qadir Ali Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 164
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(1)
High Courts17 Aug 2011Allowed
Yashwant Rao Maratha Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 285 : (2012) 1 CGLJ 132
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Evidence Act, 1872 — Section 101Madhya Pradesh Land Revenue Code, 1959 — Section 110
High Courts17 Aug 2011Dismissed
Baldev Soni and Anr Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) CriLJ 282
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27
High Courts17 Aug 2011Dismissed
Ind Synergy Ltd. and Another Vs Authorised Officer and Others
Chhattisgarh High Court · AIR 2012 Chh 1 : (2012) 2 BC 231
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(3), 13(3A), 13(4)
High Courts16 Aug 2011
Smt. Malawati Nayak Bai and Other Vs Ramji Sahu and other
Chhattisgarh High Court · (2011) 1 CGBCLJ 431
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts16 Aug 2011Allowed
Preetam Lal Vs State of C.G.
Chhattisgarh High Court · (2011) 4 CGLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 2011
Sunil Kumar Sharma Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 CGBCLJ 174
High Courts12 Aug 2011Allowed
Vinod Kumar and Others Vs State of M.R. (Now C.G.)
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 203 : (2011) 1 CGBCLJ 509 : (2011) 4 CGLJ 540
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 397
High Courts10 Aug 2011
Chhattisgarh State Civil Supplies Corporation Ltd. Vs Gurubari Bai and Others
Chhattisgarh High Court · (2012) 1 CG.L.R.W. 328 : (2012) 134 FLR 203 : (2011) 5 MPHT 35
Employees Compensation Act, 1923 — Section 22, 23Workmens Compensation Act, 1923 — Section 2, 2(e), 4, 4A, 4A(1)
High Courts10 Aug 2011Allowed
Chamar Singh and Others Vs State of C.G.
Chhattisgarh High Court · (2012) 1 CGLJ 126
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Aug 2011Allowed
Deepak Kumar Mishra Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2011) 4 CGLJ 156
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts09 Aug 2011
Smt. Binda Bai and Others Vs Ramkumar and Others
Chhattisgarh High Court · (2011) 4 CGLJ 536
Motor Vehicles Act, 1988 — Section 166
High Courts09 Aug 2011
Firm-M/s Jagdish Prasad Agrawal Vs State of C.G.
Chhattisgarh High Court · (2011) 3 CG.L.R.W. 164 : (2012) 1 CGLJ 1 : (2011) 5 MPHT 92
Essential Commodities Act, 1955 — Section 3, 6A, 7Madhya Pradesh Foodgrains Dealers Licensing Order, 1958 — Section 3